Karnataka High Court
Shashikala K Gonalli Alias S C Kothwal vs The State Of Karnataka Rep By Supdt Of ... on 25 May, 2009
Author: Subhash B.Adi
Bench: Subhash B.Adi
Lg} also taken a decision tar) step the pr0se:c*.11i§.0n, This f3Ct:[~-i:$ T.:_;ot. disputed , In view {if the Czovemment Qrdfifizg V similar orders gzvassad by the Cfl3VCrflIflCI}f1¥it]1t§f3\7§i11g against the silnilarlgr placed vr:::x;V.p1oy§:V1'§:'-'g iigvte §éé'11:*e%§i.V§the caste camficateg suhjactt tic: ccrfificatej the gsmcmdiugs against" tijfim is is allowed {-11:13 the " J08 ffied befert:
Ulsoorgate. gjgnlrictg is the getitinner has already 'rrértifitfiaie in terms of the Cmvemmcnt r:::'t':§*.*:§:"¢A~ sal-* _____