Allahabad High Court
Sandeep Sharma vs State Of U.P. And Anr. on 5 March, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 45 of 2012 Applicant :- Sandeep Sharma Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Aradhana Singh Chauhan,S.R. Verma Counsel for Opposite Party :- Govt. Advocate Hon'ble Ajai Tyagi,J.
None present.
List the matter on 04.04.2022.
Order Date :- 5.3.2022 PS