Section 3(2)(b) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

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Union of India - Subsection

Section 3(2)(b) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(b)Training :

(i)Practical training for a period of not less than twelve months as specified in Regulation 17(1)

(ii)Such other training which the Authority may specify from time to time.