Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218] [Entire Act] State of West Bengal - Subsection Section 218(5) in The West Bengal Motor Vehicles Rules, 1989 (5)No television set or video shall befitted or kept on or near the dash-board of a motor car on other vehicle as provided under sub-rule (6), within the view of the driver.
