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State of Rajasthan - Section

Section 15 in General Specification and Conditions of Contract

15. Supply of T & P.

- The contractor shall provide himself with all tools and plants for the proper execution of the work. He shall also provide steam rollers of at least 8 tons capacity for the proper consolidation of earthwork and power pumps for boiling water out of foundations, and necessary trolly lines, wagons and other accessories necessary for works.