Supreme Court - Daily Orders
Pravin Harishchandra Patil vs Gujrath Craft Industries Ltd. Through ... on 24 October, 2016
Author: A.M. Khanwilkar
Bench: A.M. Khanwilkar
ITEM NO.32 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) Diary No.35916/2015
PRAVIN HARISHCHANDRA PATIL Petitioner(s)
VERSUS
GUJRATH CRAFT INDUSTRIES LTD.
THROUGH ITS AUTHORISED PERSON AND
THE MANAGER JAYMIN ASHIVINKUMAR RAVAL Respondent(s)
(office report on default)
Date : 24/10/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.M. KHANWILKAR
[IN CHAMBERS]
For Petitioner(s) Mr. Shirish K. Deshpande,Adv. (Not Present)
For Respondent(s)
The Court made the following
O R D E R
None appears on behalf of the petitioner.
Two weeks' further time is granted to learned counsel for the petitioner to cure the defects pointed out by the Registry, failing which, the petition shall stand dismissed for non-prosecution without further reference to the Court.
(RASHMI DHYANI) (RAJINDER KAUR)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
RASHMI DHYANI
Date: 2016.10.26
16:49:32 IST
Reason: