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Supreme Court - Daily Orders

Pravin Harishchandra Patil vs Gujrath Craft Industries Ltd. Through ... on 24 October, 2016

Author: A.M. Khanwilkar

Bench: A.M. Khanwilkar

     ITEM NO.32                                COURT NO.2                    SECTION XVIA

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

                           Transfer Petition(s)(Criminal) Diary No.35916/2015

     PRAVIN HARISHCHANDRA PATIL                                               Petitioner(s)

                                                      VERSUS

     GUJRATH CRAFT INDUSTRIES LTD.
     THROUGH ITS AUTHORISED PERSON AND
     THE MANAGER JAYMIN ASHIVINKUMAR RAVAL                                   Respondent(s)

     (office report on default)

     Date : 24/10/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                              [IN CHAMBERS]


     For Petitioner(s)                     Mr. Shirish K. Deshpande,Adv. (Not Present)


     For Respondent(s)


                                         The Court made the following
                                                  O R D E R

None appears on behalf of the petitioner.

Two weeks' further time is granted to learned counsel for the petitioner to cure the defects pointed out by the Registry, failing which, the petition shall stand dismissed for non-prosecution without further reference to the Court.




                         (RASHMI DHYANI)                           (RAJINDER KAUR)
                            SR.P.A.                                 COURT MASTER



Signature Not Verified

Digitally signed by
RASHMI DHYANI
Date: 2016.10.26
16:49:32 IST
Reason: