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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(1)(d) in Rajasthan Co-operative Societies Act, 2001

(d)when the dispute is in respect of an election of an office bearer of the society, be one month from the date of the declaration of the result of the election.