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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(7) in Andhra Pradesh Co-Operative Societies Rules, 1964

(7)Notwithstanding anything contained in this and other rules in force an appeal shall be to the Commissioner for Co-operation and Registrar of Co-operative Societies against any decision or order of the Board.[70A. Allotment of employees to Primary Agricultural Development Banks - Guidelines. - (1) The Managing Director, Andhra Pradesh Co-operative Central Agricultural Development Bank shall allot the employees coming uncle; the categories of posts which have been decentralised, to the various Primary Agricultural Development Banks in the State in accordance with the guidelines mentioned below:-
(i)[ The employees shall inform to the Managing Director in order of preference for allotment to any of the three Primary Agricultural Development Banks outside the Revenue Division of his/her nativity but within the district, within 60 days from the date on which this amendment comes into effect;] [Added by G.O.Ms. No. 354, dated 2-7-1985.]
(ii)Where the employees have expressed their cases shall be considered strictly in accordance with their respective length of total service:
Provided that, Managing Director under special circumstances may consider any individual case for reasons to be recorded in writing other than the total length of service ; Provided further that in the case of Attenders, Watchmen, Drivers and Typists they may be as far as possible. allotted to the Primary Agricultural Development Banks of their preference.
(iii)In cases where the employees have not indicated their preferences within the stipulated time limit or it has become not practicable to make allotments in the manner indicated in sub-rule (ii), it shall be open to the Managing Director to order allotment of candidates in the existing vacancies within the Zone.
[Note. [Inserted by G.O.Ms. No. 1072, (Co-op.), dated 11-7-1986.] - The bank where the employee was first appointed, shall be treated as his Parent Bank and the Headquarters of such bank shall be deemed as his native place].