Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Kerala - Subsection

Section 42(xiii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xiii)provision of reservation of adequate number of posts of teachers, officers and other staff of the University and affiliated colleges, for the members of the Scheduled Castes and Scheduled Tribes and Socially and Educationally Backward Classes in accordance with the constitutional provisions and policy of the State Government;