Punjab-Haryana High Court
Parveen Garg & Ors vs Oriental Bank Of Commerce & Anr on 23 July, 2015
Author: Hemant Gupta
Bench: Hemant Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.14818 of 2015
Date of decision:23.7.2015
Parveen Garg and others ....Petitioners
VERSUS
Oriental Bank of Commerce and another .....Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MRS. JUSTICE LISA GILL
Present: Mr. Aalok Jagga, Advocate and
Mr. Karanyog Singh Riar, Advocate
for the petitioners.
*****
HEMANT GUPTA, J.(Oral)
Learned counsel for the petitioners wishes to withdraw the present writ petition with liberty to raise all pleas as are raised in the present writ petition before the Debts Recovery Tribunal.
Dismissed as withdrawn with liberty aforesaid.
(HEMANT GUPTA)
JUDGE
JULY 23, 2015 (LISA GILL)
'D. Gulati' JUDGE
GULATI DIWAKER
2015.07.23 16:01
I attest to the accuracy and
authenticity of this document