Section 1(5) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958
(5)If, immediately before the commencement of any provision of this Act in respect of any area or class of goods or undertakings, there is in force in respect of that area or that class of goods or undertakings, any other law which corresponds to such provision, such other corresponding law, shall, on such commencement, stand repealed.
