Patna High Court - Orders
M/S Multi Engineering And Scientific ... vs The Bihar State Electricity Bo on 3 February, 2015
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta, Anjana Mishra
Patna High Court CWJC No.4250 of 2012 (8) dt.03-02-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4250 of 2012
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M/s. Multi Engineering and Scientific Corporation & Anr
.... .... Petitioner/s
Versus
The Bihar State Electricity Board & Ors.
.... .... Respondent/s
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
and
HONOURABLE JUSTICE SMT. ANJANA MISHRA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
8 03-02-2015As prayed for, on the ground of indisposition of learned counsel for the Electricity Board, put up on 9th February, 2015.
(Ramesh Kumar Datta, J)
spal/- (Anjana Mishra, J)
U