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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in The Rajasthan Municipalities (Election) Rules, 1994

(2)[ The last date for filing of nominations shall be the fourth day after the date of publication of the public notice under Rule (1) above, or if that day is a public holiday, the next succeeding day which is not a public holiday.