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Supreme Court - Daily Orders

Rashmi Kumari vs Vidya Nandan Sinha on 25 October, 2018

Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta

     ITEM NO.2                                COURT NO.2                  SECTION XVI-A

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                                Transfer Petition(s)(Civil)      No(s).1715/2018

     RASHMI KUMARI & ANR.                                                   Petitioner(s)

                                                      VERSUS

     VIDYA NANDAN SINHA                                                     Respondent(s)

     (WITH I.R. and IA No.147842/2018-STAY APPLICATION)

     Date : 25-10-2018 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE MADAN B. LOKUR
                              HON'BLE MR. JUSTICE S. ABDUL NAZEER
                              HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                  Mr.   Rajnish Kumar Jha, AOR
                                        Mr.   Shekhar Mishra, Adv.
                                        Mr.   Mahendra Kumar, Adv.
                                        Mr.   Hira Prasad Pandey, Adv.

     For Respondent(s)



                          UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

In the meanwhile, there shall be a stay of further proceedings in M.P. No.164 of 2018 titled “Vidya Nandan Sinha Vs. Rashmi Kumari & Anr.” pending before the Court of the Civil Judge, S.D. at Vasai, Dist. Palghar, Maharashtra.

Signature Not Verified (SANJAY KUMAR-I) (KAILASH CHANDER) Digitally signed by AR-CUM-PS ASSISTANT REGISTRAR SANJAY KUMAR Date: 2018.10.25 16:53:32 IST Reason: