Supreme Court - Daily Orders
Rashmi Kumari vs Vidya Nandan Sinha on 25 October, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.2 COURT NO.2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1715/2018
RASHMI KUMARI & ANR. Petitioner(s)
VERSUS
VIDYA NANDAN SINHA Respondent(s)
(WITH I.R. and IA No.147842/2018-STAY APPLICATION)
Date : 25-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Rajnish Kumar Jha, AOR
Mr. Shekhar Mishra, Adv.
Mr. Mahendra Kumar, Adv.
Mr. Hira Prasad Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall be a stay of further proceedings in M.P. No.164 of 2018 titled “Vidya Nandan Sinha Vs. Rashmi Kumari & Anr.” pending before the Court of the Civil Judge, S.D. at Vasai, Dist. Palghar, Maharashtra.
Signature Not Verified (SANJAY KUMAR-I) (KAILASH CHANDER) Digitally signed by AR-CUM-PS ASSISTANT REGISTRAR SANJAY KUMAR Date: 2018.10.25 16:53:32 IST Reason: