Section 3(a) in The M.P. Wakf Rules, 2000

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State of Madhya Pradesh - Subsection

Section 3(a) in The M.P. Wakf Rules, 2000

(a)Location of Wakf:-

(i)District;

(ii)Tahsil;

(iii)Municipality/Municipal Corporation/Panchayat;

(iv)Village;

(v)Local name of the place where situated;