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[Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(4)(iv) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(iv)a provision requiring the reduction of salaries and allowances of all or any class of persons employed by University;