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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3)(ii) in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

(ii)In this list, firstly those trained Post-graduate teachers who have completed minimum 12 years of service in Grade-5 shall be placed. Thereafter those trained graduate teachers who have completed 18 years of service in Grade-5 shall be placed.