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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

(1)The Sarpanch or in his absence, the Secretary of the Gram Sabha shall convene meeting of Gram Sabha.