Rajasthan High Court - Jodhpur
Aditya Raval & Ors vs State Of Rajasthan & Ors on 20 April, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 13776 / 2017
1. Mahendra Mension S/o Ashok Mension, Aged About 18 Years,
R/o Near Bus Stand, Behind Power House, Doctor Sampurnand
Colony, Sirohi, Rajasthan.
2. Chaturvedi Lipi D/o Rajesh B. Chaturvedi, Aged About 19 Years,
R/o 403, Skandvinayak Apartment Halar Road, Valsad, Gujarat
3. Chaudhari Akash S/o Rajendra Chaudhari, Aged About 19
Years, R/o Plot No 11/A, Telephone Nagar, Jalgaon, Maharashtra.
4. Choudhary Chandresh Rameshkumar S/o Choudhary
Rameshkumar, Aged About 18 Years, R/o 7/8, Nandanvan Society,
Near BOB , Surat, Gujarat.
5. Dinesh Malik S/o Mohitosh Malik, Aged About 21 Years, R/o
Rana Chowk, Tehsil Reodan, Distt Sirohi.
6. Divya Malik D/o Shri Om Prakash Malik, Aged About 20 Years,
R/o 13, New Colony, Post Office Road, Gumanpura, Kota,
Rajasthan.
7. Doshi Videh S/o Shri Siddharth Doshi, Aged About 19 Years,
R/o Govind Nagar, Janakpuri Road, Shri Shreya Provision, City
Dahod, Gujarat.
8. Gabani Aesha D/o Shri Gabani Ketan Bhai , Aged About 18
Years, R/o A/401, Square Icon, B/H TGB L.P. Savani Road, Adajan,
Surat, Gujarat.
9. Hemadri Avasthi D/o Shri Ahutosh Avasthi, Aged About 18
Years, R/o 102, Simandhar, B/H Bank of Baroda, Satyawadi
Society, Usmanpura, Ahmedabad.
10. Himanshi Gurjar D/o Shri Adu Singh Gurjar, Aged About 18
Years, R/o Village Lacharsar Tehsil Ratangarh, District Churu,
Rajasthan.
11. Himanshi Jain D/o Shri Umesh Jain, Aged About 18 Years, R/o
1, Central Area Reti Stand, Near Power House, Udaipur, Rajasthan.
12. Jain Divya Nitin D/o Shri Jain Nitin Indarchand, Aged About 20
Years, R/o Behind Jain Temple, Muktainagar, Distt Jalgaon,
Muktainagar, Maharashtra.
13. Jenie Devendra Desai D/o Shri Devendra N Desai, Aged About
19 Years, R/o A-201,Pramukh Hills, Charvada Road, Vapi, Gujarat.
14. Kajal Gothwalia D/o Shri Hari Prasad Gothwalia, Aged About
(2 of 64)
[ CW-13776/2017]
18 Years, R/o Pitti Colony Near Jerela Road, Balotra, Rajasthan.
15. Kamlesh Jat S/o Shri Madan Ji Jat , Aged About 19 Years, R/o
Jat Mohalla-24,Village Kesar Khedi,Tehsil Kapasan, Distt
Chittorgarh.
16. Macwan Alice D/o Shri Macwan Manojbhai, Aged About 18
Years, R/o 29, Alpesh Society, 2, St. Xaviers Road, Padharia, City
Anand, Gujarat.
17. Mahiraj Surendra Singh Parmar S/o Shri Surendra Singh, Aged
About 19 Years, R/o Government Quarter No-4,Opp Hotel Dan,
Silvasa Distt., Dadra Nagar & Haveli.
18. Mehwish Khan D/o Shri Mansoor Ahmed Khan, Aged About 20
Years, R/o Near National Clinic, Noor Mahal Road, Nimbahera,
Rajasthan.
19. Muskan Surana D/o Shri Ashok Surana , Aged About 18
Years, R/o 7 A27 Bapunagar, Bhilwara, Rajasthan.
20. Nawaz Imtiaz Shaikh S/o Shri Imtiaz Iqbal Shaikh, Aged About
19 Years, R/o Govinda Tower, Flat No 104, Bawisa Salia, Silvasa,
Distt Dadra Nagar & Haveli.
21. Patel Devarshi Dineshbhai S/o Shri Patel Dinesh Bhai , Aged
About 19 Years, R/o B/302-Shilalekh Opposite Green Avacade, L.P.
Savani Road, Adajan, Surat, Gujarat.
22. Patel Shivani D/o Shri Ramesh Patel, Aged About 19 Years,
R/o 8,Mahalaxmi Intercity, Kathawada Road, Naroda, Ahmedabad,
Gujarat.
23. Patel Suchi Ben Girishbhai D/o Shri Girish Bhai, Aged About 19
Years, R/o At - Mahorcampa, Po-Babsar, Ta-Vadali, Distt S.k.
Gujarat.
24. Prateeti Sharma D/o Shri Sudhir Kumar Sharma, Aged About
19 Years, R/o E-1, Brahampuri Colony, Abu Road, City: Abu Road,
Rajasthan.
25. Rakhi Mishra D/o Shri Vinod Kumar Mishra, Aged About 20
Years, R/o E-202, Shrinathpuram, Kota, Rajasthan.
26. Ramani Jigar S/o Shri Dinesh Bhai, Aged About 19 Years, R/o
At & Post Bhujpur To Mundra, District Kutch, Gujarat.
27. Sandeep Kumar Das S/o Shri Pranob Kumar Das, Aged About
19 Years, R/o Chikarda Main Road, Chittorgarh, Rajasthan.
28. Sanjoli Gupta D/o Shri Sanjay Gupta, Aged About 20 Years,
R/o 4, Narayan Cottage Station Road, Etawah, Uttar Pradesh.
(3 of 64)
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29. Shah Maitri Keyur Kumar D/o Shri Keyur Kumar, Aged About
18 Years, R/o 32, Ambica Nagar, Near Petrol Pump Highway Road,
Isanpur, Ahmedabad, Gujarat.
30. Sharma Kalyani Vishwanath D/o Shri Sharma Vishwanath,
Aged About 18 Years, R/o 361, Raval Faliya, Eral,Panchmahals,
City Eral,Gujarat.
31. Sunil Suthar S/o Shri Ashok Suthar, Aged About 18 Years, R/o
Street No 5,Karan Nagar, Sheoganj, Rajasthan.
32. Tabassum Khan D/o Shri Saleh Mohammad, Aged About 19
Years, R/o Silawata Para Near Mosque, Jaisalmer, Rajasthan.
33. Thakur Kirti Singh D/o Shri Devendra Singh, Aged About 18
Years, R/o B/85, Tejendra Nagar-7, Near Chandkheda Railway
Station, Ahmedabad, Gujarat.
34. Thakur Minaxi D/o Shri Thakur Manish Kumar, Aged About 19
Years, R/o Parsi Vas, Gandhi Chowk, New Deesa, Deesa, Gujarat.
35. Tiwari Dolly Manoj D/o Shri Manoj Tiwari, Aged About 19
Years, R/o Gopal Nagar, Tukum, Chandrapur, Maharashtra.
36. Yashashree Chirag D/o Shri Chirag Devdher, Aged About 19
Years, R/o 22, Vraj Homes, Near Shanti Asiatic School, Shela,
Sonand, Ahmedabad, Gujarat.
37. Piyush Ramchandani S/o Shri Vijay Ramchandani, Aged About
19 Years, R/o 19/A, Pratap Nagar, Sindhi Colony, Chittorgarh,
Rajasthan.
38. Bhagyashree Panchal D/o Shri Dayalal Panchal Vaya, Aged
About 18 Years, R/o Nayagaon,P Vaisungpur, T. Square, District
Dungarpur, Sagwara, Rajasthan.
39. Rajeshwari Bhati D/o Shri Jitendra Singh Bhati, Aged About 18
Years, R/o C-14, Green Valley-3, Distt. Gandhinagar, City Kalol,
Gujarat.
40. Reena Kumari D/o Shri Chandra Prakash Sharma, Aged About
18 Years, R/o Gokul Village, Road No 4, Sector-9, Savina, Udaipur,
Rajasthan.
41. Mohd. Rehan S/o Shri Nasir Ahmed , Aged About 20 Years,
R/o K.M. Jain Hospital, Jewar, Greater Noida, City Jewar, Uttar
Pradesh.
42. Agarwal Shaifali Rasmi Kant Bhai D/o Shri Agarwal Rashmi
Kant Bhai, Aged About 18 Years, R/o Modivas, Opposite
Chandravilas, Aambaji, Gujarat.
(4 of 64)
[ CW-13776/2017]
---Petitioners
Versus
1. State of Rajasthan Through the Principal Secretary Medical
Education Department (Group I) Government of Rajasthan
Secretariat, Jaipur.
2. The Union of India, Through Its Secretary, Ministry of Health
and Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-110002 Through Its Secretary.
----Respondents
4. Geetanjali Dental and Research Institute, Geetanjali University
Campus, NH-8, By-pass, Eklingpura Choraha, Udaipur, Rajasthan
Through Its Principal.
5. Geetanjali University, Udaipur NH-8, By-pass, Eklingpura
Choraha, Udaipur, Rajasthan Through Its Registrar.
----Proforma Respondents
Connected With
S.B. Civil Writ Petition No. 12907 / 2017
1. Aditya Raval S/o Nilesh Nalinkant Raval, Aged About 20 Years,
R/o "Aditya" Golden Park, St. No. 1, Raviratna Park Main Road,
B/H Raiyya Telephone Exchange, Rajkot, Gujrat-360005
2. Parmar Krupa Ajendrasinh D/o Ajendrasinh Bharatsinh Parmar,
Aged About 20 Years, R/o B-14/204, Sainidhi Apt, Siddharth
Complex, Citylight, Surat-395007
3. Shrutika Sanghavi D/o Shushil S. Sanghavi, Aged About 19
Years, R/o H-2, Aleon Square, Indrayininagar, Bhosari, Pune-
411001
4. Ayushi Vanparia D/o Vijaybhai Vanparia, Aged About 21 Years,
R/o "Vijayvatika" Opp. Amarnath Mahadev Temple, Behind Big
Bazar, 150 Ft King Road, Rajkot, Gujarat-360001
5. Muskaan Doshi D/o Deepak Doshi, Aged About 20 Years, R/o
112, Nichla Bazar, Pratapgarh (Raj)-31260
6. Patel Gruha D/o Patel Hasmukhbhai Amrutlal, Aged About 20
Years, R/o A-802, "Shubh Enclave", Nr. Aagam Arcade Lane, B/H
Someshwara Enclave, Vesu, Surat, Gujarat-395007
7. Patel Vishwa Jignesh S/o Patel Jignesh Rambhai, Aged About 19
Years, R/o B/5, Sur-Sagar Tower, Nr. Umed Park, Ghatlodia,
Ahmedabad, Ahmedabad, Gujarat, India, Pin-380061
(5 of 64)
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8. Adesara Vaishnavi Jatin Kumar D/o Jatin Kumar Adesara, Aged
About 19 Years, R/o 5, Sangini Banglows, Sayog Petrol Pump,
Near Dreamland Road Modasa, Gujarat-383315
9. Shubhangi Jain D/o Rakesh Jain, Aged About 22 Years, R/o 25,
Mograwadi, Udaipur, Rajasthan-313001
10. Krishna Maheshwari D/o Dinesh Maheshwari, Aged About 20
Years, R/o 157, Saket Colony, Gali No.-7, Hathras, (U.P.)-204101
11. Tiwari Karishma Rajesh D/o Rajesh Tiwari, Aged About 21
Years, R/o A 49,50 Shrinathji Society, Piplod, Surat, Gujarat-
395007
12. Mahad Faheem S/o Faheem Hasan Aga, Aged About 20 Years,
R/o F101, Jal Vayu Vihar, Hiranandani Gardens, Powai, Mumbai,
Maharashtra-400076
13. Pooja Vinod D/o C.T. Vinod, Aged About 20 Years, R/o Q.-403,
Shrinand City-7, Adj. To Baroda Express Highway, New Maninagar,
Ahmedabad, Gujarat-382449
14. Sandra Lalchhandami D/o Lalremruata, Aged About 20 Years,
R/o N-5, Dawrpui, New Market, Aizawl, Mizoram-796001
15. Chhavi Attri D/o Arunachal Attri, Aged About 20 Years, R/o
Flat No.-206, Smb Heights, Flora Complex, Udaipur (Raj)-313001
16. Beladiya Arzoo Hareshbhai D/o Haresh Kumar Beladiya, Aged
About 20 Years, R/o 2a/505, Patidar Chs, Bh Sunder Nagar,
Malad(W), Mumbai-64
17. Raj Nandani Singh D/o Manibhushan Singh, Aged About 20
Years, R/o No.10 Himgiri Bunglows, Dr. Rajhans Cinema, Opp.
Milano Height, Piplod, Surat, Gujarat-395003
18. Pravina Kunwar D/o Mr. Khadak Bahadur Kunwar, Aged About
20 Years, R/o Janakinagar, Butwal-Rupendehi, Nepal-32907
19. Himanshu Jain S/o Bhagwati Lal Jain, Aged About 20 Years,
R/o 2 Ga 18, Shanti Nagar Sector-5, Hiran Magri, Udaipur,
Rajasthan-313002
20. Thakar Pujav Maheshkumar S/o Thakar Mahesh Kumar, Aged
About 20 Years, R/o A/D 75, Bhagyoday Society, B/H Ronak Auto
Mobiles, Naroda, Ahmedabad, Gujarat -380001
21. Shukla Vaidehi Abhivadan D/o Shukla Abhivadan, Aged About
20 Years, R/o 43, Surdhara Society, Samrajaya Tenament, Vastral
Road, Ahmedabad, Gujarat-382418
(6 of 64)
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22. Pulkit Kamlesh Trivedi S/o Kamlesh Parshuram Trivedi , Aged
About 20 Years, R/o F-171 New North Colony, Ambuja Nagar,
Kodinar, Gir-Somnath, Gujarat- 362715
23. Aneendita Dutta D/o D P Dutta, Aged About 20 Years, R/o
Ward No.-2, Dhemaji Town, Nagakhelia, P.O.-Dhemaji, Dist.-
Dhemaji, Assam, Kamrup -313001
24. Kiri Chitra D/o Ramesh Kiri, Aged About 19 Years, R/o 2,
Raghuvilla Bunglow, Ambika Nagar, Odhav, Ahmedabad, Gujarat-
382415
25. Patel Nisarg Vimalbhai S/o Vimalbhai, Aged About 20 Years,
R/o 13/11, Vaishnav Society, At-Dhandhuka, Ahmedabad, Gujarat-
380001
26. Mehta Aagam Vinodbhai D/o Vinodbhai C. Mehta, Aged About
19 Years, R/o 3/F, Punjabhai Towrs, Laltekri, Bhuj Kachchh (Guj)-
370001
27. Nair Sruthi Madanmohan D/o Madanmohan Nair, Aged About
19 Years, R/o 103, Parth Appts, Laxminarayan Soc., Maniyasa,
Maninagar (E), Ahmedabad, Gujarat-380001
28. Anitha Kumari Suthar R D/o Rooplal Suthar R., Aged About 21
Years, R/o Vpo Naijhar, Teh.- Sarada, Via.- Kurabad, Dist.-
Udaipur-313001
29. Tanvi Rajesh Kathiria D/o Rajesh Jamnadas Kathiria, Aged
About 20 Years, R/o A/29 Vikramaditya Duplex Opp.-Bajrangdas
Ashram, Thakkarnagar, Ahmedabad, Gujarat-380001
30. Lalrempuia D/o Dr. Lalvawna, Aged About 21 Years, R/o T-9/B,
Tuikhuahtlang, Aizwal, Mizoram-796001
31. Bedia Disha Arvind D/o Arvindbhai Bedia, Aged About 21
Years, R/o "Radhe Krishna App" Jagnnath Plot, Opp.- Amarnath
Temple, Sai Nagar Main Road , Rajkot, Gujarat-360001
32. Deepmala Bhupatbhai Jogani D/o Bhupatbhai, Aged About 20
Years, R/o 59, Motinagar, Nana Varchha, Surat, Gujarat-395003
33. Mili Rakeshbhai Miyani D/o Rakeshbhai Miyani, Aged About 20
Years, R/o 12, Ila, Park Soci, Near Bus Station, Katargam, Surat,
Gujarat-395003
34. Ruparelia Keyuri Haresh D/o Dr. Haresh Ruparelia, Aged About
19 Years, R/o "Shri Hari" Valkeshwari Nagari, 175-A, Jamnagar
Opp. Mahalaxami Residency, Jamnagar, Gujarat-361001
35. Udit Joshi S/o Rajendra Joshi, Aged About 21 Years, R/o Shiv
Colony, Sagwara, Dist.-Dungarpur, Rajasthan-314001
(7 of 64)
[ CW-13776/2017]
36. Rajpari Aadil Rajabali S/o Rajpari Rajabali, Aged About 19
Years, R/o "Pooja", Alkapuri Street No.10, Raiya Road, Rajkot-
360007
37. Vaghasiya Karan Bhupatbhai S/o Bhupatbhai Vaghasiya, Aged
About 20 Years, R/o Kailash Baugh 11/2, Nr. Dreamland Hotel,
Gondal, Rajkot, Gujarat-360311
38. Rajyaguru Nirav Prashant S/o Rajyaguru Prashant Manilal,
Aged About 20 Years, R/o 301, Bansidhar App., Near Vegitable
Market, Vadiplot, Porbander, Gujarat-360575
39. Kaushik Bharadwaj S/o Tarini Mohan Sarma, Aged About 21
Years, R/o Vill.-Dimu, P.O.-Kshudradhimu, P.S.-Rangia, Kamrup,
Assam-781382
40. Asra Gulamnabi Vahora S/o Vahora Gulamnabi Yusuf Bhai,
Aged About 19 Years, R/o 53, Faizan Park Society, Pahadpur Road,
Modasa, Dis.-Aravalli, Gujarat-383315
41. Kajol Prakash Bhai Gorasiya D/o Prakash Bhai, Aged About 19
Years, R/o G-604, Rushikesh Township, Opp.-Sarathana
Community Hall, Nanavarachha, Surat, Gujarat-395006
42. Patel Shreya Satishbhai D/o Satish Bhai, Aged About 20 Years,
R/o A-8, Nishant Bun Nikol, Naroda Road Ahmedabad, Gujarat-
380001
43. Patel Aahuti Arvindbhai D/o Arvindbhai Shankarlal Patel, Aged
About 19 Years, R/o A Plus 34, Tirupati Township-1 Dessa
Highway, Palanpur, Banaskantha, Gujarat-385001
44. Niharika Sharma D/o Pardeep Sharma, Aged About 20 Years,
R/o 316 Shastri Nagar, Jammu, Jammu And Kashmir-180004
45. Swetha Kalidas Katkojwala D/o Kalidas Sattaiah Katkojwala,
Aged About 21 Years, R/o Room No.-103/104, 1rst Floor, B Block
Tiranga Building, 2nd Lane Kamathipura, Nagpada, Mumbai
-400008
46. Kshirsagar Kinjal Dharmendra Bhai D/o Kshirsagar
Dharmendra Kisan Bhai, Aged About 20 Years, R/o 1196/C/1,
Senetorium Road, "Brahmakunj", Ghogha Circle, Bhavnagar,
Gujarat-364001
47. Dave Shrusti Samir D/o Mr. Samirbhai, Aged About 20 Years,
R/o 2234/B Fullwadi Hilldrive, Bhavnagar, Takhteshwar,
Bhavnagar, Gujarat-364002
48. Bhavika Suthar D/o Jeeva Ram Suthar, Aged About 19 Years,
R/o Near Vishvkarma Dharmshala, Sumerpur, Pali, Rajasthan-
(8 of 64)
[ CW-13776/2017]
306902
49. Jogia Bansi Rajeshbhai D/o Rajeshbhai, Aged About 20 Years,
R/o "Bansi"Wagheshwari Plot, Opp.- Jay Hospital, Porbandar,
Gujarat-360575
50. Sweta Singh D/o Abhay Singh, Aged About 22 Years, R/o Near
City Automobiles, Kotma, Dist.-Anuppur (M.P.)-484334
51. Ambaliya Dipti Babu Bhai D/o Babu Bhai Somat Bhai
Ambaliya, Aged About 20 Years, R/o B-34, Kashiviswanath
Society, Bahawdin College Road, Junagadh, Gujarat-362001
52. Karn Anjali Yateendra D/o Yateendra Karn, Aged About 20
Years, R/o 62, Shreenand Banglow, New Mani Nagar, Nr. Baroda
Exp. Way, Ahmedabad, Gujarat -382449
53. Lodha Ketan Ashok S/o Ashok Lodha, Aged About 20 Years,
R/o 10, Matoshree Niwas Chawl, Kajupada Pipeline, Kurla West,
Mumbai, Maharashtra- 400072
54. Turakhiya Jinal Navin Chandra D/o Turakhiya Navin Chandra,
Aged About 21 Years, R/o Street No.-1, Near Somnath Mahadev
Temple, Raiya Road Rajkot
55. Lallawmzuali D/o Lalrinliana, Aged About 21 Years, R/o T-88,
Thakthing Veng, Aizawl, Mizoram-796005
56. Kapdi Vatts Piyush S/o Piyush M. Kapdi, Aged About 19 Years,
R/o Plot No.- 2/19-K, Vardhman Nagar, Near Dr. Zota Hospital,
Kutch, Gujarat-37011
57. Shahil Hussain Siddique S/o Akhtar Hussain, Aged About 21
Years, R/o Vill.-Katsa, P.O.-Madarpur, P.S.-Sahajitpur, Saran, Bihar
-841301
58. Girdhar Singh Dewal S/o Sher Singh Dewal, Aged About 20
Years, R/o Pahadpura Teh.- Jaswantpura, Dist.- Jalore, Rajasthan-
343001
59. Priyal Jain D/o Mr. Rakesh Jain, Aged About 19 Years, R/o
Sabla (Dungarpur), Rajasthan-314022
60. Sakshi Begani D/o Mr. Sanjay Begani, Aged About 20 Years,
R/o 475, Vikas Nagar 14/2, Neemuch, Madhya Pradesh-458441
61. Mahima Rajesh Chheda D/o Rajesh Ramniklal Chheda, Aged
About 20 Years, R/o 503, Arihant Co. Op Hsk Society, Asopaler,
Cherwede Road, Vapi -396191
62. Bharat Singh Rathore S/o Ganpat Singh Rathore, Aged About
21 Years, R/o Village Pawli Th.- Jashwantpura, Dist.- Jalore,
(9 of 64)
[ CW-13776/2017]
Rajasthan -343001
63. Thakrar A. Zeel D/o Arunbhai N. Thakrar, Aged About 19
Years, R/o Ami Park Block No. Ab/7 Near V.J Modi School, 150 Feet
Ring Road, Rajkot, Gujarat -360005
64. Shah Shivam Utkarsh S/o Utkarsh Shah, Aged About 21 Years,
R/o B/44/307, Paramount, 1st Cross, Lane Andheri (West),
Mumbai-400053
65. Bhabisya Kumar Mahala S/o Sudhansu Sekhar Mahala, Aged
About 20 Years, R/o At/Po-Kandel, Via-Kesinga, Dist.-Kalahandi,
Orissa-766012
66. Sharma Rajat Madanmohan S/o Madan Mohan, Aged About 20
Years, R/o A-4,104,Sec-6, Panesh, Shanti Nagar Mira Road (E)
401104, Thane, Maharashtra
----Petitioners
Versus
1. State of Rajasthan Through the Principal Secretary, Medical
Education Department (Group I) Government of Rajasthan
Secretariat, Jaipur
2. The Union of India, Through Its Secretary, Ministry of Health
and Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-110002 Through Its Secretary.
4. Pacific Dental College and Hospital, Udaipur, Rajasthan Through
Its Principal.
5. Pacific Academy of Higher Education & Research University,
Udaipur Through Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 13305 / 2017
1. Satyendra Banjara S/o. Fouji Ram Banjara, Aged About 19
Years, R/o. 163, K Moti Nagar, 30 Bandikui, District Dausa. Raj.
2. Prachi Patel D/o. Anilbhai Jashubhai Patel, Aged About 20 Years,
R/o. 131 Sivnagar Society, Near Kalak Road, Jambusar, Jambusar,
Baruch, Gujarat.
3. Manish Prasad Chapukar S/o. Manish Chapukar, Aged About 20
Years, Swami Ho, 402, Maheshwar Arts Chs. Ltd. Plot No. 37, Sec-
27, Kharghar, Dist. Raigarh, Maharashtra
(10 of 64)
[ CW-13776/2017]
4. Neha Tambile D/o. Ramchandra Tambile , Aged About 20 Years,
Aadarsh Colony, Hingoli, P.O. Hingoli, Maharashtra
5. Pranav Sihora S/o. Yogesh Sihora, Aged About 21 Years, R/o. A-
3/102, Saurasthra Township-2,Opposite B Diamond School,
Pasodara, Surat, Gujarat.
6. Vaibhavi Joshi D/o. Manish Joshi, Aged About 21 Years, R/o. A-
26, Krishna Nagar Society, Rishabh Tower Ke Pass, Adajen Road,
Surat, Gujarat.
7. Mohammad Rijal Khan S/o. Mohammad Parvej Khan, Aged
About 21 Years, R/o. Mohammad Rasib Khan , Near Primary
School Santpur (Aburoad) Dist. Sirohi (Raj.)
8. Vikas Komal Dashpute S/o. Vikas Vasantrao Dashpute, Aged
About 19 Years, R/o. 95, Mansi, Sanmitra Housing Society,
Nampur Road, Satana, Taluka- Baglan, Dist. Nashik, Maharashtra
9. Kiran Snehal Pawar D/o. Kiran Panwar, Aged About 21 Years,
R/o. Nagpada New Police Line Sofiya Zuber Road, Nagpada, Room
No. 06 Ground Floor, Mumbai
10. Santosh Chavan D/o. Shivaji Rao, Aged About 21 Years, R/o.
Kende Pimpri, Antharwan Wadwani Beed (MS), Maharashtra.
11. Rahul Aman S/o. Mohan Roy, Aged About 20 Years, R/o.
Village Chausima Kalyanpur P.O. - Bakhri Supyan, PS- Rajapakar,
Dist. Vaishali, Bihar
12. Disha Churi D/o. Deepak Churi, Aged About 20 Years, R/o.
503, New Sharayu, C.K.P. Colony, Eksar Road, Bornali (West),
Mumbai
13. Priya D/o. Babu Ram, Aged About 20 Years, R/o. Katwalta
(Mandal) (Purmandal), Teh & Dist. Samba, Jammu & Kashmir.
14. Nimee Jain D/o. Anil Jain, Aged About 22 Years, R/o. Ward No.
5 Hardol Mohalla, Khaniyadhana, Shivpuri, Madhya Pradesh
15. Isha Bharti D/o. Balbinder Kumar, Aged About 20 Years, R/o.
Village Chohala R.S PURA, Jammu
16. Rishita D/o. Sujit S. Chatterjee, Aged About 19 Years, R/o.
Octacrest 604, A Wing Lokhandwala Kandivali Ce Akruli Road,
Mumbai, Maharashtra
17. Nidhi D/o. Jagnarayan Singh, Aged About 21 Years, R/o.
Ansari Market Main Road, Chas, Near Khad Beej Bhandar, Chas,
Bokaro, Jharkhand.
18. Sakshi Mewal D/o. Surja Ram Meena, R/o. Village Rawta, Post
(11 of 64)
[ CW-13776/2017]
Barkhera, Mala Khera, Alwar, Rajasthan
----Petitioners
Versus
1. State of Rajasthan Through Its Secretary, Director of Medical
Education, Medical Education Bhawa, Aadarsh Nagar, GOvind
Marg, Near Pink Square Mall, Jaipur, 302004.
2. Union of India, Through Its Secretary, Department of Health &
Family Welfare, Nirman Bhawan, Maulana Azad Road, New Delhi.
3. Dental Council of India, Through Its Secretary, Aiwan-E-Galib
Marg, Kotla Road, Temple Lane, New Delhi, Delhi 110002
4. R.R. Dental College & Hospitals, Through Its Principle, Opposite
Umra Railway Station, Village Umarda, District Udaipur.
5. Rajasthan University of Health & Science, Through Its Registrar,
Secotr 18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur,
302033.
6. Federation of Private Medical & Dental Colleges of Rajasthan,
Through Its Chairman, 17-C, Old Fatehpura, Udaipur, 303001.
----Respondents
S.B. Civil Writ Petition No. 13422 / 2017
1. Neelam Kumari D/o Om Prakash Singh, Aged About 21 Years,
R/o Shivram Singh Enclave, Sahastradhara Road, Opp Touchwood
School, Dehradun, Danda Nooriwala, Gujrara, Dehradun,
Chakrata, Uttarakhand- 248001
2. Gurkamal Kaur D/o Gurnayab Singh, Aged About 19 Years, R/o
Ward No. 05, Chahuwali, 10 AG, Hanumangarh - 335524,
Rajasthan.
3. Mustafijur Rahman S/o Jiaur Rahman, Aged About 22 Years,
R/o Vill Jail Road, Kolongpar, PS Sadar, Nagaon, Assam.
4. Sajal Taneja S/o Inder Mohan Taneja, Aged About 20 Years, R/o
Ward No. 10, Near Devendra Bal Bhari School, Vijainagar,
Sribijaynagar, Ganganagar (Rajasthan) 335704
5. Sheenu D/o Tikan Lal Grover, Aged About 19 Years, R/o B
XI/1898/2, Rojgar Office Wali Gali, Ward Number 21, Barnala-
148101, Punjab.
6. Sakshi Verma D/o Rajan Verma, Aged About 20 Years, R/o H
No. 44AB No. 2, Gopal Nagar, Majitha Road, Amritsar- 143001,
Punjab.
(12 of 64)
[ CW-13776/2017]
7. Royal Deep Kaur D/o Darshan Singh Dhalla, Aged About 19
Years, R/o H.No. DF-326/2, Tulsi Ram Street, Muktsar Road,
Kotkapura, Faridkot- 151204, Punjab.
8. Shubham Gupta S/o Hem Raj Gupta, Aged About 19 Years, R/o
House Number 82 P Bazar Number 3, Firozepur Cantt 152001,
Punjab.
9. Manya Jaggi D/o Devinder Jaggi, Aged About 19 Years, R/o
F14/17, Krishna Nagar, Krishna Nagar H.O. Krishna Nagar, East
Delhi, Delhi-110051
10. Ajabgurnoor Kaur D/o Baldev Singh, Aged About 20 Years, R/o
Vill Behlowal, Behlowal, Gurdaspur, Punjab- 143505
11. Shubham Doda S/o Vikram Doda, Aged About 21 Years, R/o
House Number 2093, Street Number 15, Near Singh Sabha
School, Abohar, Govt. Seed Form, Firozpur - 152116 Punjab.
12. Kavita Kumari D/o Vikram Singh, Aged About 18 Years, R/o
Chanana Teh. Chirawa, Chirawa, Jhunjhunun, Rajasthan-333026
13. Kamei Lankhemngam S/o Kamei Shanta Kabui, Aged About 18
Years, R/o Langthabal, Khoupum, Langthabal, Imphal West,
Manipur - 795003
14. Anjali Tarakant D/o Tarakant Choudhary, Aged About 19 Years,
R/o B-203, Krishna Sagar Apartment, New Link Road, Opp Fire
Brigade Vasant Nagari Vasai, Nallosapara E Vasai Thane,
Maharashtra 401209
15. Rajkumari Tania Devi D/o Rajkumar Binoybhushan, Aged
About 18 Years, R/o Lairik Yengbam Makha, Leikai, Lairikyengbam
Leikai, Imphal East, Manipur - 795010
16. Manilal Modak S/o Manik Lal Modak, Aged About 22 Years, R/o
House No. 80, Bardowali West, A.O.C., Near Petrol Pump, Howrah,
Agartala, Arundhutinagar, West Tripura, Tripura 799003
17. Harpreet Kaur D/o Jatinder Batra, Aged About 19 Years, R/o
Ward No. 2, Mallanwala Khas, Mallanwala, Ferozepur, Mallanwala,
Punjab - 152021
18. Priya Singh D/o Jitendra Singh, Aged About 20 Years, R/o H.
No. S-9, Swagat Colony, Kunhadi Thermal Colony, Kota,
Rajasthan- 324008
19. Jyoti Rani D/o Lila Ram, Aged About 20 Years, R/o Talu (51),
Mundhal Khurd, Bhiwani, Bhiwani, Haryana - 127041
20. Ashmita Singh D/o Paramjeet Singh Nanda, Aged About 21
(13 of 64)
[ CW-13776/2017]
Years, R/o H. No. 38, Sudhama Vihar, Khuria Kingra, Jalandhar - I,
Jalandhar, Jalandhar City, Punjab - 144001
21. Sougrakpam Sajana Devi D/o S Sarat Chandra Singh, Aged
About 18 Years, R/o Nongmeibung Pung, Makhong, Porompat Sub-
Division, Imphal East, Manipur - 795005
22. Hardeep Kaur D/o Manjit Singh, Aged About 21 Years, R/o
2618, Sector 79, Sohana, SAS Nagar, Mohali, Punjab - 140308
23. Kartik Sharma D/o Nitin Kumar, Aged About 18 Years, R/o
Ward No. 1, Sharma School Ke Pass, Ellenabad, Sirsa, Haryana -
125102
24. Balram Awesthi S/o Jhandoo Lal Sharma, Aged About 19
Years, R/o 142 Kumari, Karauli Khedia, Karauli, Rajasthan -
322216
25. Sanskriti W/o Swadesh Raghav, Aged About 22 Years, R/o F-
008, Rail Vihar, Near Water Tank, Sector 3, Vasundhra, Ghaziabad,
Uttar Pradesh - 201012
26. Jaspreet Singh S/o Jaswinder Singh, Aged About 21 Years, R/o
Gaushala Road, Ward No. 15, Giddarbana, Sri Muktsar Sahib,
Punjab - 152101
27. Ritu Singla D/o Naseeb Chand, Aged About 20 Years, R/o Near
Malwa Gramin Bank, Churai Kalan, Sangrur, Punjab - 148033
28. Ramlal D/o Ganesh Kumar, Aged About 30 Years, R/o House
No. 129, Bank Colony, Gali No. 2, Ganganagar - 335001
29. Archita Sinha D/o Awadhesh Kumar Awadh, Aged About 23
Years, R/o Gagandiwan, Biharsharif, Near Maruti Suzuki So Room,
Laheri Bihar, Nalanda, Bihar - 803101
30. Devanshi Sharma D/o Sanjay Sharma, Aged About 19 Years,
R/o Near Sardar Ji Ki Chakki, Sharma Colony, Rani Bazar, Bikaner
- 334001, Rajasthan
----Petitioners
Versus
1. State of Rajasthan Through the Principal Secretary Medical
Education Department (Group I) Government of Rajasthan
Secretariat, Jaipur.
2. The Union of India, Through Its Secretary, Ministry of Health
and Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
(14 of 64)
[ CW-13776/2017]
New Delhi-110002 Through Its Secretary
4. The Rajasthan University of Health Sciences, Pratap Nagar,
Kumbha Marg, Jaipur Through Its Registrar.
5. Surendera Dental College and Research Institute, Sri
Ganganagar, Rajasthan Through Its Director Principal.
----Respondents
S.B. Civil Writ Petition No. 13432 / 2017
1. Cerin Gigi D/o Gigi Cherian, Aged About 20 Years, Maracherry
House, Kuth Kuthi, Kothamongalam, Ernakulam, Kerala- 696691
2. S.K. Nazir Ali S/o Seikh Nasim Ali, Aged About 20 Years, R/o
Bhogpur, Balichak, Paschim Mednipur, West Bengal- 721124.
3. Yogita Pandurang Shirangare D/o Pandurang Shirangare, Aged
About 18 Years, R/o D-3, Flat No. 24, Shree Dattakrupa CHS,
Mhada Colony, Mulund East, Mumbai (M.S.) 400081
4. Sonu Gopichand Jangid S/o Gopichand Jangid, Aged About 20
Years, R/o Ward No. 5, Ojtu, Chirawa, Jhunjhunu (Raj.) 333026
5. Surendra Kumar Nayak S/o Desh Raj Nayak, Aged About 24
Years, S-24 A, Sleeper Ground Railway Colony, Alamgarh,
Lucknow.
6. Prashant S/o A.N.S. Yadav, Aged About 21 Years, R/o
Harmujpur, Gazipur, Uttar Pradesh-275204
7. Sharanga Deb. Kr Gogoi S/o Probin Kr. Gogai, Aged About 22
Years, R/o Bishnu Nagar, Sivasagar, Assam.
8. Sana Eram D/o Md. Mokhtar Alam, Aged About 20 Years, R/o
Gowala Toli Road, Near Masjid Auliya, Hindpiri, Ranchi, Jharkhand.
9. Nirali Singh D/o Niraj Kumar Singh, Aged About 19 Years, R/o
Road No. 4, Gayatri Nagar, Jamalpur, Munger, Bihar- 811214
10. Apeksha Sharma D/o Mukesh Sharma, Aged About 22 Years,
R/o 373, Jiwaji Nagar, Hatipur, Gwalior.
11. Adiba Ali D/o Shahadat Ali, Aged About 19 Years, R/o A-30,
Vasant Kunj, Enclave. South West Delhi- 110070
12. Peteneiu Faith Vizo D/o K. James Vizo, Aged About 19 Years,
R/o Tenyiphe I Village, Dimapur, Nagaland-797112
13. Anjali P.A. D/o Suresh Kumar, Aged About 20 Years, R/o
Parapanal (H), Koonamkara P.O., Puthukada Pathnamthir, Kerala-
689711
(15 of 64)
[ CW-13776/2017]
14. Suvathi A. D/o R. Arivazhahan, Aged About 19 Years, 3/392,
Ellaiy Amman Temple Street Bada Lar. Padlurwest Peramoiua,
Tamilnadu.
15. Aman Singh S/o Kamlesh Singh, Aged About 18 Years, R/o
Himmat Nagar, Sangam Nagar, New National Co-op. Housing
Society, Near VIT College, Wadala (E), Mumbai (Maharastra)-
400037
16. David Kumar S/o Durga Prasad, Aged About 21 Years, R/o
55/80 Mamc Campus, Near Gas Plant, Daryaganj, N.D.
17. M. Nikesh Singh S/o M. Nimai Singh, Aged About 19 Years,
R/o Wangjing Wangkhei, Thoubal, District Manipur.
18. Akash S/o Bagesh Upadhyay, Aged About 20 Years, R/o Village
Bhitini Dhudhar, Post Nathnagar/ Alinagar, Sant Kabir Nagar (U.P.)
19. M. Mohamed Faisal S/o M.S. Mohamed Idris, Aged About 18
Years, R/o 213C-1, Anandha Nagar, Sasi Nagar West, P&T Nagar,
Ex, Mela Panagadi Maduri, T.N.
20. Saniya Asim Kumar Singh D/o Asim Kumar Singh, Aged About
21 Years, R/o Vignaharta Appt., Flat No.S-1, Hayeli Gareon,
Akashwani Road, Chanderpur, Maharastra- 442401
21. Neha Pathak D/o Basuki Nath Pathak, Aged About 18 Years,
R/o Police Hospital, Nainital, Uttarakhand-263002
22. Satabdi Gosh D/o Sanker Narayan Singh, Aged About 24
Years, R/o 15/176, Ganesh Khowai Road, Blackkowai, West Tripura
23. Jeessica Gera D/o Dr. K.N. Gera, Aged About 20 Years,
Resident of D-1, Madan Vihar, Sri Ganganagar, Rajasthan.
24. Sayak Patra S/o Asit Baranpatra, Aged About 19 Years, R/o
Namopara, Purulia, Municipality Ward-13, Purulia, West Bengal
25. Avneesh Kumar S/o Rajender Jakher, Aged About 19 Years,
R/o Ward No.05, P.O. Rampura, 36 STG-B, Hanumangarh
(Rajasthan)-335803
26. Preeti Ranjan D/o Rajesh Ranjan, Aged About 19 Years, R/o
Near Lohiya Bhawan, Village Hulukpur (Paharkhand), Post
Mehrana, Hulukpur, Godda, Jharkhand-814160
27. Poonam Kushwaha D/o Prem Shankar Kushwaha, Aged About
23 Years, R/o 119, Village Bangrugha P.O. Pratappur, Bagrur,
Debria, U.P. 274703
28. Kumari Samiksha D/o Anup Kumar Singh, Aged About 21
(16 of 64)
[ CW-13776/2017]
Years, R/o Gola Road, Shri Karens High School, Danapur, Vijay
Vihar Colony, Dinapur-Cum-Khagaul, Patna, Bihar-801503
29. Tenzing Yangchen D/o Koncho, Aged About 19 Years, R/o
Klaktang P.O. Klaktang West, Kameng Klaktang, Arunachal
Pradesh-790002
30. Archana D/o Niranjan Kumar Sharma, Aged About 19 Years,
R/o Shastri Nagar, Gumla, Thana-Gumla, Jharkhand-835207
31. Boora Priymsha D/o Boora Janki Ram, Aged About 20 Years,
R/o House No.6-6-60, Netaji Market, Kothagodem, Khammam,
Telangana
----Petitioners
Versus
1. State of Rajasthan Through the Principal Secretary Medical
Education Department (Group I) Government of Rajasthan
Secretariat, Jaipur.
2. The Union of India, Through Its Secretary, Ministry of Health
and Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-110002 Through Its Secretary.
4. The Rajasthan University of Health Sciences, Pratap Nagar,
Kumbha Marg, Jaipur Through Its Registrar.
5. Maharaja Ganga Singh Dental College & Research Centre, 11,
L.N.P., Hanumangarh Road, Sri Ganganagar-335002 Rajasthan
Through Its Principal.
----Respondents
S.B. Civil Writ Petition No. 13450 / 2017
1. A. Roselind Roveni D/o Ashikho Savio, Aged About 19 Years,
R/o Koirengei Nepali Basti, Imphal East -795002
2. Agravat Hemang Jagdish S/o Agravat Jagdish, Aged About 18
Years, R/o Block No. 54, Gandhi Park, Gidcaria Porbandar, Gujrat.
3. Agrawal Rimple Dinesh D/o Dinesh Satyanarayan Agrawal, Aged
About 19 Years, R/o Geeta Nagar, Sandesh Appt., Akola -444002
4. Akshika Sogani D/o Rajnish Sogani, Aged About 19 Years, R/o
2-Ma-5, Dadabari Extension, Kota (Rajasthan)
5. Alveera Qureshi D/o Nafees Ahamad Qureshi, Aged About 23
Years, R/o National Medical Store, Garoth, M.P. 458880
(17 of 64)
[ CW-13776/2017]
6. Annesha Saha D/o Asish Kumar Saha, Aged About 19 Years,
R/o Nibedita Bidya, Niketan South Colony, Po-Mal, Dist-Jalpaiguri,
-735221
7. Ayushi Sharma D/o Manoj Sharma, Aged About 22 Years, R/o
House No. A-7, Guru Nanak Colony, Bundi -323001 (Rajasthan)
8. Bhakhtyapuri Priyanka Kishorkumar D/o Kishorkumar, Aged
About 19 Years, R/o Plot No. 1 Gurunanik Society Taloda Road
Nandurbar 425412 (Maharastra)
9. Bhojankar Sakshi Sudarshan D/o Bhojankar Sudarshan, Aged
About 19 Years, R/o Fam Chs, Sec -11 Kk, Build No. 12a/501, Navi
Mumba, Maharashtra
10. Devasmita Karmakar D/o Pulok Karmakar, Aged About 20
Years, R/o Galaxy Apartment, S.N. Bose Road, Deshbandhupara-
734004
11. Divya Bharti D/o Deendayal Mathuria, Aged About 19 Years,
R/o Near Ramlila Maidan Doongar Para, Sawai Madhopur -322021
(Rajasthan)
12. Divya Dadhich D/o Naresh Dayama, Aged About 19 Years, R/o
Dwarka Nagar, Gali No. 2, Chourasiyavas Rd., Vaishali Nagar
(Ajmer)
13. Gupta Sapna Kumari Ravindra Nath D/o Ravindra Nath Gupta,
Aged About 20 Years, R/o Ashwamegh Soc., Plot No. 8/D/4/
Neelkanth Ngr., Kandivali West-400067
14. Harsha Shadija D/o Dharmpal Shadija, Aged About 19 Years,
R/o 733, Mahaveer Nagar 2, Kota (Rajasthan)
15. Harshita Agarwal D/o Dinesh Goyal, Aged About 19 Years, R/o
6-B-38, Mahaveer Nagar Iii, Kota-324005
16. Iqra Sharmeen Khanam D/o Mansoor Ahmed, Aged About 20
Years, R/o Kesar Bagh Police Line, Kota (Rajasthan)
17. Jadhav Manali Lukesh D/o Jadhav Lukesh Rama, Aged About
20 Years, R/o Shree Ganesh Krupa, Sec -8, Plot No. 12, Room No.
4a, Kalamboli Navi Pin No. 410218
18. Jadhav Sankalp Santosh S/o Jadhav Santosh Bapu, Aged
About 19 Years, R/o Cgs Colony, Bldg 94, Flat 885, Sector -1,
Kane Nagar, Antop Hill, Mumbai (Maharastra)
19. Junaid Khan S/o Kk Neb, Aged About 22 Years, R/o H. No. 5-
A, Gali No. 6, Behind Old Temple Saraswati Colony Baran Road
Kota (Rajasthan)
(18 of 64)
[ CW-13776/2017]
20. Jupitora Kakoti S/o Bijoy Kakoti, Aged About 20 Years, R/o C/o
Bijoy Kakati, Howraghat, Assam
21. Kakde Aishwarya Suresh D/o Suresh Kakde, Aged About 20
Years, R/o Nl-1/B Bldg., 58/6 Sec 10, Nerul, Navi Mumbai
(Maharastra)
22. Kankotiya Ami Nitin Bhai D/o Kankotiya Nitinbhai, Aged About
19 Years, R/o 6, Swastik Banglow, Ved Road, Katargam, Katargam
-395004
23. Kashish Chauhan S/o Rajesh Kumar, Aged About 20 Years, R/o
Be 306, Hari Nagar, New Delhi
24. Khan Fuzail Tauqir S/o Tauqir Ahmed, Aged About 20 Years,
R/o A/3, 103 United Plaza Talaoo, Pali Road, Kausa, Mumbai
-400612
25. Kinger Jatin Jaipal S/o Kinger Jaipal, Aged About 19 Years, R/o
101, Tulsi Vihar, S No. 103/1, Kinara Colony, Vijay Nagar,
Kalewadi, Pune-411017
26. Likha Talam S/o Likha Taj, Aged About 20 Years, R/o Miya
Village Po Deed Ps -Ziro, Dist-Lower Subansiri -791120
27. Lodha Akshay Dilip S/o Dilip Lodha, Aged About 20 Years, R/o
Ashish Padmavati Galli A/P -Parli Vaijnath -431515
28. Mansi Manohar Upadhye S/o Manohar Hemraj Upadhye, Aged
About 18 Years, R/o F1/No. 302, Sri Krishan App., Silicon City,
Indore -452012
29. Md Obaide Raza S/o Md Aminuddin Baig, Aged About 19 Years,
R/o 310, 3rd Floor Sell Bldg. Ziya Complex, Umar Wadi Quaraish,
Kurla East Pin No. 400070
30. Memon Zahir Raufbhai S/o Memon Raufbhai, Aged About 19
Years, R/o Apna General Store, Selamba Te. Sagbara, Narmada
(Gujarat)
31. Mishra Aditya Vidyapati S/o Vidyapati, Aged About 21 Years,
R/o 26/4 Ketki Bldg Copative Soc., Vasant Vihar, Pokhran Rd No.
2, Thane West
32. Nakarani Keyuri Mukeshbhai D/o Nakarani Mukeshbhai, Aged
About 20 Years, R/o 149, Vrundavan Soc, Dabholi Char Rasta, Ved
Road, Surat Gujarat -395004
33. Neha Baksh D/o Khalid Baksh, Aged About 24 Years, R/o 608,
Railway Officers Colony, Near Railway Station, Kota
(19 of 64)
[ CW-13776/2017]
34. Nguri Anju D/o Nguri Rajen, Aged About 19 Years, R/o Opp
R.K Mission, Post Office Itanagar G- Sector, Ganga Papum Pare
Ram Krishan Mission, Arunachal Pradesh
35. Osin Tondrang D/o Libo Tondrang, Aged About 20 Years, R/o
Prt. No. 8, Type IV Mowb - II, Itanagar Papumpare, Arunachal
Pradesh Pin 791111
36. Parmita Jana Prabir D/o Prabir Kumar Jana, Aged About 19
Years, R/o Vpo Lakshi, P.S- Khejuri, Dist- Midnapore
37. Patil Tanvi Deepak D/o Patil Deepak Baburao, Aged About 20
Years, R/o 803, Avenue Appartment, Sidhhivinayak Complex,
Tithal Road, Valsad (Gujarat)
38. Pawar Tanuja Vijay D/o Vijay Balkrishna Pawar, Aged About 20
Years, R/o 104, Land Mark Building, Near Bhate Hall Brahman Ali
Roha, Raigarh, Maharastra
39. Pooja Fendre D/o Sandeep Fendre, Aged About 19 Years, R/o
Eden Tower, Room No. 201, E Wing, Sector 8, Airoli, Digha, Thane
(Maharastra)
40. Poojari Aditi Dinesh D/o Poojari Dinesh, Aged About 19 Years,
R/o 104/B, Ram Rahim Park, Bldg No. 4, Dindayal Nagar, Nr. ICICI
Bank, Vasai (W), Maharastra
41. Prasad Ritvik Rakesh S/o Rakesh, Aged About 19 Years, R/o
296/26, Near Ganesh Talav Pradhikaran Nigol, Pune (Maharastra)
42. Purva Varandani D/o Deepak Varandani, Aged About 19 Years,
R/o 142, Palsikar Colony, Indore Palsikar Colony, Indore Mp.
43. Rana Virendra Sanjay Kumar S/o Rana Sanjay Kumar, Aged
About 18 Years, R/o 3/3733-B, Sheri No.2, Machhi Pura, Nawapura
Golwad, Surat Pin 395003
44. Rubina Banu Ahsanulla Khan D/o Pathan Ahsanulla Khan, Aged
About 23 Years, R/o 1. 3 Teakwood, Braelynn, East London,
Eastern Cape, South Africa, Sayeed Vada, Ta. Padra, Vadodara
(Gujarat)
45. Salve Praneel Pramod S/o Salve Pramod Vishnu, Aged About
20 Years, R/o Adarsh Chs Ltd, Plot No 79, R.No. D/2 Savarkar
Nagar, Panch Pakhadi -400606 (Maharastra)
46. Sanjana Pareta D/o Ghanshyam Pareta, Aged About 19 Years,
R/o Ward No. 16, Magan Bhai Market, Bhawani Mandi, Zhalawar,
Rajasthan
47. Saranya Rajam D/o Murugesan Rajasekaran, Aged About 18
Years, R/o TC-15/1767, Rajiv Gandhi Nagar, Vazhulhacaud,
(20 of 64)
[ CW-13776/2017]
Trivantpuram, Kerala-695014
48. Shabista Mirza D/o Mirza Najeeb Baig, Aged About 22 Years,
R/o H.No. 379, Brijraj Pura, Kota, Rajasthan
49. Shagun Chaturvedi D/o Rajesh Kumar Chaturvedi, Aged
About 19 Years, R/o D1160, First Floor, Iffco Colony, Sec. 17-D,
Geryoan, Haryana-122001
50. Shaikh Mahek Saba Abdullah Qadri S/o Shaikh Abdullah
Abbas Qadri, Aged About 19 Years, R/o 414/4, Manik Hira Apt, Dr
Ansari Chowk, Ambedkarroad, Kalyan, Thane West-421301
51. Shraddha Patel D/o Shailesh Patel, Aged About 19 Years, R/o
11-Rutna Enclave, B/H Yash Complex, Gotri, Vadodara Gujrat
52. Shruti Bajju D/o Satinder Paul Singh, Aged About 19 Years,
R/o H.No. 28 Shastri Nagar, Tube Well, Gandhinagar, Jammu
53. Singh Sanaya Mithilesh Kumar D/o Mithilesh Kumar, Aged
About 20 Years, R/o 703-B - 6 Mansarovar, Varaladevi Road, Near
Varala Lake, Bhiwandi, Thane Maharashtra Pin No. 421302
54. Somya Pande D/o Shri Pankaj Pande, Aged About 21 Years,
R/o B- 7 /213 Shri Nath Ji Vihar, Near Daliganj Railway Crossing
Sitapur Road, Nirala Nagar, Lucknow Nirala Nagar Up. 226020
55. Soppa Surya Monisha D/o S. Srinivasu Rao, Aged About 18
Years, R/o 63/45 Ad Regt., C/o 56 Apo, Jamnagar
56. Soumen Mitra S/o Swadesh Chandra Mitra, Aged About 20
Years, R/o Po Matai P.S Bellonia Suth Tripur, Distt South Tripura
Pin 799159
57. Srivastava Samarth Sharad S/o Srivastava Sharad, Aged
About 19 Years, R/o 4/13 Sagargeet Worli Village Road Worli
58. Sukumar Shil S/o Sridam Shil, Aged About 21 Years, R/o Viii
Bagbasa, Po Dharmanagar Rajbari
59. Supriya Babuta D/o Radha Krishan Babuta, Aged About 21
Years, R/o Vivekhanand Colony, Barwaha Mp -451115
60. Surve Mayura Subhash D/o Subhash, Aged About 19 Years,
R/o Silverin Bldg, Shivajipark Veer Savarkar Marg, Dadar, Mumbai
-Pin 400028
61. Surve Mudra Subhash D/o Subhash, Aged About 19 Years, R/o
Silverin Bldg, Shivajipark Veer Savarkar Marg, Dadar, Mumbai -Pin
400028
62. Thathe Shrutika Dattatraya D/o Tathe Dattatraya Bhausaheb,
(21 of 64)
[ CW-13776/2017]
Aged About 19 Years, R/o At-Po-Vesdare, A. Nagar St Post-Shirue,
Pune
63. Undale Samruddhi Dinesh D/o Dinesh, Aged About 20 Years,
R/o Room No. 2, Siddhin Vinayak Sincestate, Kandivali
(Maharastra)
64. Verma Trupti Pradeep D/o Verma Pradeep, Aged About 20
Years, R/o A-13 , Sonani Nagar, New 90ft. Road, Opp. Ganesh
Mandir Sakinaka, Mumbai -400072
65. Vichare Sujeet Rajaram S/o Rajaram S. Vichare, Aged About
19 Years, R/o At. Saket Nagar, Gandhiwadi , Umbergaon, Distt
Valsad, Plot No. 20, Room No. 1518, Gujrat
66. Yadav Rahul Sabhajeet S/o Sabhajeet, Aged About 19 Years,
R/o B-24, Laxman Colony, Babul Pada, Achole Road, Nalosopara
(E)
67. Hemanshi Dhaduk D/O Nilesh Bhai, Aged About 21 Years, R/o
Nani Bazar, Opp. Arya Sheet, Keshav Bhawan, Gondal, Rajkot
(Gujarat)
68. Saini Jashanpreet Singh S/O Jagsir Singh, Aged About 20
Years, R/O 107, Ghatkopar Mumbai Maharashtra
69. Shradha Suman Mishra D/O Durga Prasad Mishra, Aged About
20 Years, Plot No, 56 Bageshree Township-2, Barshamedi Anjar ,
Kutch Gujrat.
70. Thoke Akash Prabhakar S/O Prabhakar, Aged About 20 Years,
R/O Kalamb Rd, Kaij Tq Kaij, Distt. Beed (Maharastra)
71. Shubhangani Vijay D/O Devanand Vijay, Aged About 21 Years,
R/O 100, D.H Road, Kidderpore, Kolkata, West Bengal -700023
----Petitioners
Versus
1. State of Rajasthan Through the Principal Secretary, Medical
Education Department (Group I) Government of Rajasthan
Secretariat, Jaipur
2. The Union of India, Through Its Secretary, Ministry of Health
and Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-110002 Through Its Secretary.
4. The Rajasthan University of Health Sciences, Pratap Nagar,
Kumbha Marg, Jaipur Through Its Registrar.
(22 of 64)
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5. Daswani Dental College & Research Centre, 19-IPB, Institutional
Area, RIICO, Ranpur, Kota-325003 (Rajasthan) Through Its
Principal.
----Respondents
S.B. Civil Writ Petition No. 13491 / 2017
1. Gaurav Jawariya S/o. Jeevan Prakash Jawariya, Aged About 19
Years, Resident of 11, Residency Road, Sardarpura, Udaipur
(Raj.).
2. Ms. Aarushi Trehan D/o. Sh. Sanjeev Trehan, Aged About 18
Years, A-18, Rajshree Nagar, Kharia Khangar, Jodhpur (Raj.).
3. Ms. Amrita Bishnoi D/o. Sh. Bhempa Ram Bishnoi, Aged About
23 Years, Resident of H.No. 3, Vinayak Society, Near RTDC, Bilai
Road, Lalbagh, Nathdwara, District Rajsamand (Raj.).
4. Ms. Aneela Vaseem D/o. Sh. Veseem Ahmed, Aged About 19
Years, Resident of 78-A, Panchwati, Udaipur (Raj.).
5. Anurag Pareek S/o. Krishan Murari, Aged About 26 Years,
Resident of Near Tagore School, Ajmer Raod, Kekri, Ajmer (Raj.)
6. Ms. Ardeshna Jeshika D/o. Ardeshna Jitendrabhai, Aged About
20 Years, Resident of 406, Shri Vallabh, Opp. Subodh Nagar,
Junagarh (Gujrat).
7. Aryaman Acharya S/o. Rajib Acharya, Aged About 19 Years,
Resident of 201/A, Panorma Apartments, 6, Barua Road,
Chandmabi, Guwahati (Assam).
8. Ms. Asnani Kajal Anil D/o. Asnani Anil Rupchand, Aged About 19
Years, Resident of 406, Ward 5/A, Adipur, Kutch (Gujrat).
9. Bharat Kumawat S/o. Sh. Nan Lal Kumawat, Aged About 23
Years, Resident of Bhadania Mohalla, Dhoinda, Rajsamand.
10. Ms. Bhati Chandrika Prakash D/o. Sh. Prakash, Aged About 19
Years, Resident of 403, M, Bana Heights, CHS Building No. 11,
Manvelpada Road, Virar East, Mumbai.
11. Ms. Bhavika D/o. Ashoik Kumar Maheshwari, Aged About 18
Years, Near Jain Temple, Gayatri Chowk, Chohtan, Barmer.
12. Chetna Vasudevan D/o. A.K. Vasudevan, Aged About 20 Years,
Resident of SR No. 200/1B, NSB Military School Campus, A/P-
Phulgaon.
13. Denzil Lalruatfela S/o. Lalzamliana Khawlhring, Aged About 20
Years, Resident of Agriculture Quarter No. 3, Lumdiengsdh,
(23 of 64)
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Motinagar Shilong, East Khasi Hills, Meghalaya.
14. Ganesh Devasi S/o. Veeraram Devasi, Aged About 21 Years,
Resident of Goyyali, Sirohi.
15. Jha Vandana Umakant D/o. Umakant, Aged About 20 Years,
Resident of Paradise -2, Plot No. 262, Room No. 18, 2nd Floor,
Sion, Mumbai East.
16. K. Lalbiakdiki D/o. K. Laldingsanga, Aged About 20 Years,
Resident of B-16, Ramhlun, Venglai, Aizawl, Mozoram.
17. Kanjani Riddhi Girishbhai D/o. Kanjani Girishbhai Meghrajbhai,
Aged About 18 Years, Resident of Block No. 61, Street No. 4,
Raiginagar, Nears Motibaug, Junagarh.
18. Karpe Satish Annasaheb S/o. Karpe Annasaheb Vitthalrao,
Aged About 20 Years, Resident of Hanwadi, P.O. Shelgaon, Taluka,
Partur, District Jalna (Maharashtra).
19. Kathiriya Trushaliben Jitendrakumar D/o. Jitendra Kumar, Aged
About 19 Years, Resident of Bharvad Street, Prathlik Sahla,
Taravava, Rajkot.
20. Khushboo Kunwar Chouhan D/o. Rajendra Singh Chouhan,
Aged About 19 Years, Resident of 14, Nakoda Nagar, Railway
Station Road, Kankroli.
21. Khyati Singh D/o. Sanjay Singh, Aged About 20 Years,
Resident of J-12, Part 1, Shayona City, Teghnilal Road, Ghatlodia,
Ahmedabad.
22. Komal Borana D/o. Rakesh Borana, Aged About 22 Years,
Resident of Hanuman Temple Chowk, Kherawa, Takhalgarh, Pali.
23. Komal Ozha D/o. Jagdish Ozha, Aged About 20 Years, Resident
of 18, Shreenath Residency, Part-2, Nr. Swagat City, Opp. IOC
Petrol Pump, Adalat, Gujrat.
24. Monika D/o. Shishupal Singh, Aged About 20 Years, Resident
of Village Saidpur, P.O. Bhiwandi, Alwar.
25. Nagre Anshuman Ashok S/o. Ashok Deorao Nagre, Aged About
21 Years, Resident of Police Line Building Quarter, Buldana
(Maharashtra).
26. Naina Das D/o. Khagen Das, Aged About 21 Years, Resident of
Railway Quarter No. D5/30/G, Panbazar, Guwahati (Assam).
27. Naina Suthar D/o. Chuni Lal Suthar, Aged About 20 Years,
Resident of Anmol House, Paneri Upvan, Bedla Road, Fatehpura,
Udaipur.
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28. Padmaja Sunkara D/o. Srinivas Rao S, Aged About 18 Years,
Resident of 131, Shriji Vihar, New Vidhya Nagar, Sector - 4, Hiran
Magri, Udaipur.
29. Patel Nishtha Ashokbhai D/o. Patel Ashokbhai Hirjibhai, Aged
About 18 Years, Resident of Champalpura, Kampu, Dehgam,
Gujrat.
30. Patel Rutu Ripurnchandra D/o. Patel Ripurnchandra
Bhogilalbhai, Aged About 19 Years, Resident of Shrijipod,
Karmal,Dahhoi, Vadadana.
31. Pipaliya Nija Msnsukhbhai D/o. Pipaliya Msnsukhbhai
Nathubhai, Aged About 19 Years, R/o. A-202, Vedant City, Mota
Varachha, Surat.
32. Pranjali Raj D/o. Baidnath Prasad, Aged About 20 Years, R/o.
Pabra Rampur, Bounsi, Sanka, Bihar.
33. Prashansa Rathore D/o. Lokendra Singh Rathore, Aged About
19 Years, R/o -20, Rishi Nagar Gas Godam Road, Hiran Mangri,
Sec.-3, Udaipur.
34. Priyanka Soni D/o. Ghanshyam Soni, Aged About 18 Years,
R/o- Sardar Bazar, Dhariyawad, Pratapgarh Raj..
35. Proxy Gandhi D/o Anil Gandhi, Aged About 19 Years, R/o.
Krystal Plaza, Sector -9, Udaipur.
36. Reena Biswas D/o. Govind Biswas, Aged About 21 Years, R/o.
Vill.- Bhadesar, Chittirgarh.
37. Reya Tak D/o. Rohit Tak, Aged About 21 Years, R/o. 11, Janta
Marg, Inside Surajpole,Udaipur.
38. Sagar Parsotambhai Timbadiya S/o. Parsotambhai Rajibhai
Timbadiya, Aged About 19 Years, R/o. Aaval Diary, Hasanwadi
Street No. 4, Gayatrinagar Main Road, Rajkot.
39. Saloni Mathur D/o. Kamal Mathur, Aged About 22 Years, R/o.
9/293, Malviya Nagar, Jaipur.
40. Samreen Zeya D/o. Zeya Uddin Ahmed, Aged About 18 Years,
R/o. A/6, Aman Bunglows, Opp. Shabana Park, Tandalja Road,
Vadodara.
41. Santosh Suthar D/o. Harishchandra Suthar, Aged About 21
Years, R/o. Village Karola, Sutharo Ki Dhani, The.- Sanchore,
Jhalore.
42. Shah Nirvani Pinkesh D/o. Shah Pinkesh Mafarlal, Aged About
(25 of 64)
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19 Years, Prabhakunt Society, Godhra, Panchmahals, Gujarat.
43. Sheetal Patel D/o. Ajit Singh, Aged About 19 Years, R/o.
9/34, UIT, Bhiwadi, Alwar.
44. Shivam Samriya S/o. Ramesh Chandra Samriya, Aged About
18 Years, R/o. Surajploe, Salumbar, Udaipur.
45. Shradha S Chouhan D/o. Dharmendra Chouhan, Aged About
20 Years, R/o. Babusingh Chouhan, Dubey Colony, Rafi Ahmed,
Kudwai, Ward, Murwar, Katni M.P.
46. Shreekant Kumawat S/o. Mangilal Kumawat , Aged About 19
Years, R/o. Vill. EMDI, P.O.- J.K. GRAM, Kankroli.
47. Simran Jawariya D/o. Chandan Jawariya, Aged About 20
Years, R/o. C-14/15, Shiv Park Colony, Durga Nursery Road,
Udaipur
48. Simran Jeet Kour D/o. Gurinder Singh, Aged About 19 Years,
R/o. Ho. No. 20, Krishna Nagar, Maharanapratap Setu. Marg,
Chittorgarh.
49. Sinha Neeta Kundanram D/o Kundanram, Aged About 19
Years, R/o Javitri Villa, 55- Kerala Park, Beh. Ratya Gam, Nr.
Ample School, Rajkot.
50. Sominao Keishing D/o Joseph Keishing, Aged About 20 Years,
R/o Vill. - Shakok, Ukhrol, Manipur.
51. Srashti Hemant D/o Hemant Harivilas, Aged About 22 Years,
R/o 150/5, Main Road, Ratitalai, Banswara.
52. Vachhani Riya Dilipbhai S/o Vachhani Dilipbhai Haribhai, Aged
About 19 Years, R/o Mahadeviya Road, Manavadar, Junagarh.
53. Vadaliya Ritu Mahendrakumar D/o Mahendrakumar Vadaliya,
Aged About 19 Years, R/o B-303, Sanskardham Appt., Jaldhara
Choukadi, GIDC, Ankleshwar, Bharuch.
54. Vishva Shah D/o Jitendra Kumar Shah, Aged About 19 Years,
R/o Bichhiwada, Dungarpur.
----Petitioners
Versus
1. State of Rajasthan Through Its Secretary, Director of Medical
Education, Medical Education Bhawa, Aadarsh Nagar, GOvind
Marg, Near Pink Square Mall, Jaipur, 302004.
2. Union of India, Through Its Secretary, Department of Health &
(26 of 64)
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Family Welfare, Nirman Bhawan, Maulana Azad Road, New Delhi.
3. Dental Council of India, Through Its Secretary, Aiwan-E-Galib
Marg, Kotla Road, Temple Lane, New Delhi, Delhi 110002.
4. Darshan Dental College, Through Its Principal, Ranakpur Road,
Village Loyara, Udaipur - 313011.
5. Rajasthan University of Health & Science, Through Its Registrar,
Sector 18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur,
302033.
6. Federation of Private Medical & Dental Colleges of Rajasthan,
Through Its Chairman, 17-C, Old Fatehpura, Udaipur, 303001.
----Respondents
S.B. Civil Writ Petition No. 13492 / 2017
Vyas Dental College & Hospital, Jodhpur, Units of Rajasthan Vikas
Sansthan, Central Office-Tishra Prahar Bhawan Building, 1st A
Road, Sardarpura, Jodhpur., Campus At Near Kudi Haud, Kudi, NH-
65, Pali Road, Jodhpur Through the Chairman Manish Vyas S/o
Shri Gordhan Das Ji Vyas, by Caste- Brahaman, Aged 49.
----Petitioner
Versus
1. State of Rajasthan, Through Its Secretary, Director of Medical
Education, Medical Education Bhawa, Aadarsh Nagar, Govind Marg,
Near Pink Square Mall, Jaipur, 302004.
2. Union of India, Through Its Secretary, Department of Health &
Family Welfare, Nirman Bhawan, Maulana Azad Road, New Delhi.
3. Dental Council of India, Through Its Secretary, Aiwan-E-Galib
Marg, Kotla Road, Temple Lane, New Delhi, Delhi 110002.
4. Federation of Private Medical & Dental Colleges of Rajasthan,
Through Its Chairman, 17-C, Old Fatehpura, Udaipur, 303001.
5. Rajasthan University of Health & Science, Through Its Registrar,
Sector 18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur,
302033.
----Respondents
S.B. Civil Writ Petition No. 13494 / 2017
1. Aarti Sharma D/o Mr. Mahabir Sharma, Aged About 19 Years,
By Caste-Sharma, R/o Village Salokhera, Gurgaon -122001
2. Abu Taher D/o Mr. Nayan Ali, Aged About 21 Years, By Caste-
(27 of 64)
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Muslim, R/o Village-Pakhrigure, Matia, Krishan, Goalpara, Assam
3. Akash Khan S/o Mr. Chaman Khan, Aged About 21 Years, By
Caste-Muslim, R/o Mohalla-Shahpur Kala, Khurja Nagar Khurja,
Bulandshahar U.P.
4. Alyce Deori D/o Mr. Amio Kumar Deori, Aged About 19 Years,
By Caste-Deori, R/o Assam Medical College & Hospital Campus, D-
Lane, Q No. B/4, Dibrugarh Dibrugarh Assam-786002
5. Anamika Tiwari D/o Mr. Subodh Kumar, Aged About 21 Years,
By Caste-Brahaman, R/o Flat No. 7, Sathi Apartment Plot No. 18,
Sector-9, Rohini North Delhi-110085
6. Anindita Das D/o Mr. Abhinash Das, Aged About 19 Years, By
Caste-SC, R/o Lakhimi Apartment, Lakhimi Nagar, HatiGoan,
Dispur, Guwahatikamrup, Assam-781006
7. Ankit Kumar Sain S/o Mr. Hari Om Sain, Aged About 18 Years,
By Caste-Sain, R/o Khatushyamji, Khatushyamji Sikar, Rajasthan-
332602
8. Ankita Baruah D/o Mr. Vivek Baruah, Aged About 20 Years, By
Caste-Baruah, R/o Nabapur Tiniali Mazgaon PO-Nikamul Tezpur,
Assam Sonitpur, Assam-784001
9. Ankita Sharma D/o Mr. Mahesh Sharma, Aged About 19 Years,
By Caste-Sharma, R/o Village- Nalbarigaon, Khata, Nalabari,
Assam-781334
10. Arindom Chutia S/o Mr. Padmeshwar Chutia, Aged About 19
Years, By Caste-Chutia, R/o Naruthan Dhemaji, Dhemaji, Assam-
787058
11. Arundhati Bhattacharjee D/o Mr. Subhash Bhattacharjee, Aged
About 18 Years, By Caste-Bhattarcharjee, R/o Village-Garpandu
Kumarpara, Under-Jalukbari Guwahati-788710
12. Ashwani Kumari D/o Mr. Sudhir Kumar, Aged About 21 Years,
By Caste-Jat, R/o Patel Nagar, Khagalia Ward No 40-20, Khagaria
Bihar-851204
13. Ayasha Khan D/o Mr. Saddik Mohamad Khan, Aged About 18
Years, By Caste-Muslim, R/o Dayawati Vihar Bansur Road Kotputli,
Jaipur, Rajasthan-303108
14. Bashembhalang Shullai D/o Mr. Marchborn Marbaiang, Aged
About 20 Years, By Caste-Shullai, R/o Pynthorbah, Block-IV,
Shillong East
15. Bikas Baishya S/o Mr. Karun Kanta Baishya, Aged About 20
Years, By Caste-Baishya, R/o P.O.Niz Dhamdhana, Distt Nalbari,
(28 of 64)
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Assam-78134
16. Biki Ray S/o Mr. Tankeshwar Ray, Aged About 20 Years, By
Caste-Ray, R/o Village -Aolaguri, Post - Aolaguri Distt-
Bongaigaonbonaigaon, Assam-783392
17. Boby Sangwan S/o Mr. Suresh Kumar, Aged About 20 Years,
By Caste-Sangwan, R/o Mishri Dadri, Bhiwani, Haryana-127042
18. Chaman Kr. Bhuyan S/o Mr. Beba Kumar Bhuyan, Aged About
19 Years, By Caste-Bhuyan, R/o R/o Bihpura Lakhimpur Assam-
784161
19. Dibya Jyoti Mazumdar D/o Mr. Debasis Mazumdar, Aged About
22 Years, By Caste-Mazumdar, R/o Silchar Road Karimganj,
Assam-788710
20. Dimple Barouha D/o Mr. Thanuram Boruah, Aged About 20
Years, By Caste-Bauouha, R/o W.N. 14, Pld Amulaputty Sivasagar
Sibsagar Assam-785640
21. Hafiz Rasid S/o Mr. Atowar Rehman, Aged About 22 Years, By
Caste-Muslim, R/o Vill-Jawriman PO Chikri, PS-Nalgachia Barpeta
Assam-781321
22. Hrishikesh Goswami S/o Mr. Rajib Lochan Goswami, Aged
About 20 Years, By Caste-Goswami, R/o Village-Nandang Kumar
Gaon, Salaguri, P.O. Gaurisagar Distt., Sivasagar, Assam-785664
23. Kajal Pathak S/o Mr. Dhanajay Pathak, Aged About 20 Years,
By Caste-Pathak, R/o Vill-Bishnupur, P.O. Bhell Distt-Barpeta
Assam-781309
24. Kankana Dutta D/o Dr. Kapil Dutta, Aged About 20 Years, By
Caste-Dutta, R/o Shiv Bhurala Apptt. 101A Cheirlgora Hirapur,
Dhanbad Jharkhand-826001
25. Kaushik Bhattacharyya S/o Mr. Sashindra Bhattacharyya, Aged
About 20 Years, By Caste-Bhattarcharyya, R/o Vill-upahupara, PO-
Mangaldai, Assam-784125
26. Khet Singh Rajpurohit D/o Mr. Ram Singh Rajpurohit, Aged
About 19 Years, By Caste-Rajpurohit, R/o Peepled Nagaur ,
Rajasthan-341512
27. Kirti Singh D/o Mr. Ashwani Kr. Singh, Aged About 18 Years,
By Caste-Rajput, R/o Moh Patel Nagar Manakpur Gonda U.P.-
271302
28. Lalremurti D/o Mr. Joseph Zosangzuala, Aged About 20 Years,
R/o B-22 Ramhlun Venglai, Aizawl Mizoram-796001
(29 of 64)
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29. Loveena Gogoi D/o Mr. Mujnin Gogoi, Aged About 20 Years, By
Caste-Sharma, R/o Rajgarh Dibrugarh, Assam-786611
30. Mallesh Ravi Kumar Mani Rattnam Kumar D/o Mr. Mallesh Ravi
Kumar, Aged About 18 Years, By Caste-Kumar, R/o H.N. 40A,
Ammugula Bazar JJ Nagar Port Secundrabad, Hydrabad Urban
Andhra Pradesh-500087
31. Manish Saini S/o Mr. Manoj Kumar, Aged About 20 Years, By
Caste-Saini, R/o Near Saini Dharam Kanta Namaul Distt
Mahendragarh, Haryana-123001
32. Manjit Deka S/o Mr. Manoranjan Deka, Aged About 22 Years,
By Caste-Deka, R/o Village-Mazdia, Khata PS- Nalbari, Distt
Nalbari Assam-781334
33. Meenu Shekhawat D/o Mr. Mahendra Singh Shekhawat, Aged
About 22 Years, By Caste-Shekhawat, R/o Khadab Marhera, Tek-
Kotputli, Distt. Jaipur, Rajasthan-303105
34. Meera Das D/o Mr. Dhurbha Charan Das, Aged About 21 Years,
By Caste-Das, R/o Anandpur, Kendujhar Keonjhar Orissa-758022
35. Monushika D/o Mr. Muhi Mohan, Aged About 21 Years, By
Caste-Mohan, R/o Village-Borkula Gargaon, Silakuti, Gargaon,
Sinoguri, Assam
36. Muzharal Islam S/o Mr. Atowar Rehman, Aged About 21 Years,
By Caste-Muslim, R/o Vill-Gobindapur, Balijanatehsil, PO-Goalpara,
Distt Golpara Assam
37. Nafisa Anjuman D/o Mr. Nurul Islam, Aged About 21 Years, By
Caste-Muslim, R/o Amin Patty, Nagaon Assam-782003
38. Nayan Jyoti Bori S/o Mr. Ananta Bori, Aged About 20 Years, By
Caste-Bori, R/o Golaghat Mission Patty Po-Golaghat Distt-Golaghat
Assam-785619
39. Neikur Rehman S/o Mr. Abdul Hye, Aged About 19 Years, By
Caste-Muslim, R/o Village-Tinthengia, Laluk PS- Bihpuria, Distt,
Lakhimpur, Assam-787054
40. Nisha Bharti S/o Mr. Mithlesh Giri, Aged About 18 Years, By
Caste-Giri, R/o Raghopur Chaturang, Bidupurvaishali (Hajipur),
Bihar-844503
41. Pakhi Chauhan D/o Mr. VKS Chauhan, Aged About 21 Years,
By Caste-Chouhan, R/o Ghitauli, Mainpuri Agra U.P.-282003
42. Raktim Baruah S/o Mr. Bidyut Kumar Baruah, Aged About 19
Years, By Caste-Baruah, R/o The Assam Co Operative Apex Bank
Ltd., Golaghat Branchgolaghat, Assam-785621
(30 of 64)
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43. Ram Kumar Kushwah S/o Mr. Deen Dayal, Aged About 20
Years, By Caste-Kushwah, R/o Vpo-Bijauli The, Bari, Distt Dholpur
Rajasthan-328021
44. Richa Verma D/o Mr. Daulat Ram Verma , Aged About 20
Years, By Caste-Verma, R/o Vijaya Pura , Thangazi, Alwar,
Rajasthan-301024
45. Sainee Das D/o Mr. Harish Das, Aged About 20 Years, By
Caste-Das, R/o Dibru Railway Colony, Q No. B266A, Mancotta
Road, Dibrugarth Dibrugarh Assam-786001
46. Sandeep Kumar S/o Mr. Balwant Singh, Aged About 21 Years,
By Caste-Rajput, R/o VPO-LoharuDistt-Bhiwani, Haryana -127028
47. Shekhar Suman Kalita S/o Mr. Brajen Kalita, Aged About 19
Years, By Caste-Kalita, R/o Bidyapur W No-2, Nalbari-
Assamnalbari, Assam-781335
48. Shailesh Ranjan S/o Mr. Jai Prakash, Aged About 18 Years, By
Caste-Sinha, R/o Sahay Sadan, Moh-Shiv Nagar North of Old Post
Martam Road, Nawadanawada Bihar-805110
49. Shrestha Bhattacharya D/o Mr. Joy Krishna Bhattacharya,
Aged About 21 Years, By Caste- Bhattacharya, R/o 12/B,
Shyampukur Lane Kolkata, Bankpura West Bengal-700004
50. Shreyadi Kashyap D/o Mr. Deepak Berman, Aged About 18
Years, By Caste-Berman, R/o Vill-Sandheli Distt-Nalbari, Assam-
781353
51. Shubhangi Dubey D/o Mr. Brij Bhushan Dubey, Aged About 20
Years, By Caste-Dubey, R/o 623, Hanumantal Sukrawari, Bajaria
Jabalpur-M.P.-482002
52. Shivam Mishra S/o Mr. Nirmal Mishra, Aged About 20 Years, By
Caste-Mishra, R/o Village-Bhabua, Ward No. 24, Distt. Bhabua
Kamoor, Bihar-821101
53. Sibasis Thakur S/o Mr. Deepak Thakur, Aged About 20 Years,
By Caste-Thakur, R/o Village-Rajahohar, Missamora PO-Dergaam,
Golaghat, Assam-785614
54. Spandan Saha D/o Mr. Nitya Gopal Saha, Aged About 21
Years, By Caste-Saha, R/o Subhashpally, W.No. 5, P.O.-Balasipara
Distt-DhubriDhubri, Assam-783348
55. Stanzin Lhazes D/o Mr. Tsering Morup, Aged About 19 Years,
By Caste-Morup, R/o E-803 KG Marg Delhi Central, Delhi-110001
56. Shubham Chatterjee D/o Mr. Subrata Chatterjee, Aged About
(31 of 64)
[ CW-13776/2017]
19 Years, By Caste-Chatterjee, R/o 3/5, Krittbas (n), Durgapur,
Durgapur Steel Town East Burdwan Bardhaman, West Bengal-
713205
57. Shubham Dhayo S/o Mr. Ashish Kumar Dhayo, Aged About 18
Years, By Caste-Dhayo, R/o C/o Medical Supreintendent District
Hospital Roing Lower Debangvellydibang Vally, Arunachal Pradesh-
792110
58. Sujan Dey S/o Mr. Ranjit Dey, Aged About 20 Years, By Caste-
Dey, R/o Sabroom South Tripura Distt-Tripura-79145
59. Sukanya Dutta D/o Mr. Buddha Dev Dutta, Aged About 21
Years, By Caste-Dutta, R/o Jorhat, Jaill Road Near Rly Crossing,
Virgo Art & Music Academy Jorhat Assam-785004
60. Sulakhyana Goswami D/o Mr. Utpal Goswami, Aged About 20
Years, By Caste-Goswami, R/o Basudev Offse Printer Gourisagar,
Jakaichuk, P.O. Gaurisagar Distt-Sivasagar Assam-785664
61. Swati D/o Mr. Madhusudan Mandal, Aged About 19 Years, By
Caste-Mandal, R/o MDN GGPS Jamune Daltonganj Rajwadihpalmu
Jharkhand-822118
62. Teena Verma D/o Mr. Mahendra Singh, Aged About 19 Years,
By Caste-Verma, R/o H.N. 3535 Savera State Vishnu Garden
Gurgoan, Haryana-122004
63. Tufail Ahmed S/o Mr. Sabir Ahmed, Aged About 20 Years, By
Caste-Muslim, R/o Village-Srigouri PO-badarpur Karimganj,
Assam-788806
64. Veera Lalrinfeli D/o Mr. S R Lalramzauva, Aged About 20
Years, By Caste- Lalramzauva, R/o Mualthuam, Mizoram, Luglei
District, Mizoram-796691
65. Vijaya Laxmi Sharma D/o Mr. Kapil Dev Sharma, Aged About
22 Years, By Caste- Sharma, R/o Near Municipal Market Tinkunia
Road Tinsukia Assam-786125
66. Wasima Yasmin Ahmed D/o Mr. Rakibuddin Ahmed, Aged
About 19 Years, By Caste- Muslim, R/o Amullapatty Ward No. 6,
Nozira, Sibasagar, Assam-785685.
----Petitioners
Versus
1. State of Rajasthan,through Its Secretary, Director of Medical
Education,Medical Education Bhawa, Aadarsh Nagar, GOvind Marg,
Near Pink Square Mall, Jaipur, 302004.
(32 of 64)
[ CW-13776/2017]
2. Union of India, Through Its Secretary, Department of Health &
Family Welfare, Nirman Bhawan, Maulana Azad Road, New Delhi.
3. Dental Council of India, Through Its Secretary, Aiwan-E-Galib
Marg, Kotla Road,Temple Lane, New Delhi, Delhi 110002.
4. Ekalavya Dental College & Hospital, Delhi-Jaipur Highway (N.H.-
8), Kothputli, 303108, JAIPUR-
Administrative Office-Tishra Prahar Bhawan, 1st A Road,
Sardarpura, Jodhpur.
5. Rajasthan University of Health & Science, Through Its Registrar,
Secotr 18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur,
302033.
6. Federation of Private Medical & Dental Colleges of Rajasthan,
Through Its Chairman, 17-C, Old Fatehpura, Udaipur, 303001.
----Respondents
S.B. Civil Writ Petition No. 13564 / 2017
1. Abhishek Jain S/o Yogendra Jain, Aged About 19 Years,
Resident of 58, Govardhan Colony, New Sanganer Road, Sodala,
Shyam Nagar, Jaipur
2. Shweta Sharma D/o Ashok Sharma, Aged About 25 Years,
Resident of House No. 145, Gali No. 2, Agra Gate Bus Stand,
Firozabad, UP 283203
3. Latika Katiyar D/o Adesh Katiyar, Aged About 19 Years,
Resident of 171, Sanjay Nagar-A, Kalwar Road, Joshimarg,
Jhotwara, Ward No. 10, Jaipur 302012
4. Shiva Sinha D/o KC Sinha, Aged About 18 Years, Resident of 3-
GA/16, Housing Board, Near 17 No. Bus Stand, Shastri Nagar,
Jaipur.
5. Priya Meena D/o Sh. Jagmal Singh Meena, Aged About 23
Years, Resident of C-19, Bal Nagar, Kartarpura, Station Road,
Jaipur
6. Urvashi Kanoria D/o Sh. Adarsh Kumar Sharma, Aged About 20
Years, Resident of 35/36, Sarpanch Vatika, Near New Sanganer
Road, Infront of Heerapath Petrol Pump, Mansarovar, Jaipur
7. Himani Sharma D/o Yogendra Kumar Sharma, Aged About 21
Years, Resident of 13, Durga Vihar, Durgapura, Behind Mahindra
Towar, Jaipur
8. Sazid Choudhary S/o Usman Khan, Aged About 18 Years,
Resident of Jawahar Colony, Globar School Ke Pass, Mandawar
Roadm Mahwa, Dausa
(33 of 64)
[ CW-13776/2017]
9. Sakshi Verma D/o Vishal Singh Verma, Aged About 19 Years,
Resident of 6/125, Kala Bhawan, Near Shiv Mandir Nawabi Road,
Talli Bamori, Haldawani, Naintal, Uttarkhand
10. Mrityunjai Sharma S/o Deepak Sharma, Aged About 17 Years,
Resident of Polkaji Villa Wala, Bhawan, Anand Nagar, Ward No. 42,
Sikar 332001
11. Shubhika Singhvi D/o Ajay Singhvi, Aged About 20 Years,
Resident of 373, Singhvi Sadan, Near Maharashtra Samaj,
Dadwara, Kota, Rajasthan
12. Ayushi Agarwal D/o Radha Krishan Agarwal, Aged About 18
Years, Resident of Plo No. 84, Satyawati Vihar Colony, Near SBI,
Karauli
13. Parihar Yashmim Yousuf D/o Yousuf Khan Parihar, Aged About
20 Years, Resident of Flat No. 401, Building F, Ashoka Mews, Near
Sheetal Petrol Pump 40/41 Kondwa Khurd, Pune, Maharashtra
14. Harsh Raj Verma S/o Raj Kumar Verma, Aged About 19 Years,
Resident Sundram Near Police Station, Malpura, Ward No. 10,
Tonk
15. Aasifa Khan S/o Ashraf Iqbal Ali, Aged About 18 Years,
Resident of 492, Jama Maszid Ke Pass, V.PO- Lamba Hari Singh,
Malpura, Tonk Rajasthan
16. Ritika Beniwal D/o Sunil Dutta, Aged About 20 Years, Resident
of Village Khiarsar (Pura Ki Dhani), Near 220 KV GSS, PO:
Derawala, Jhunjhunu, Rajasthan
17. Chhaya Khanna D/o Dr. Sanjay Khanna, Aged About 18 Years,
Resident of Ward No. 28, Fathepur Road, RBM Hospital, Sikar
18. Shubham Choudhary S/o Shri Ram, Aged About 20 Years,
Resident of 42-A, Basant Vihar, Vaishali Marg, Bajri Mandi Road,
Panchyawala, Jaipur
19. Varsha Swami Nath Pandey D/o Swami Nath Pandy, Aged
About 21 Years, Resident of C/205, Madhu Mohan Apartment, BP
Cross Road, No. 4, Near Jai Ambe Mata Mandir, Khari Gaon,
Bhayander (East), Thane, Maharastra
20. Aditya Chauhan S/o Ashok Chauhan, Aged About 18 Years,
Resident of K-1743-44, Jahangirpuri, North, West Delhi, Delhi
21. Siddhant Mahajan S/o Dr. Tarun Mahajan, Aged About 20
Years, Resident of H. No. 92, Sector 29, Faridabad, 121008
22. Drona S/o Ashok Kumar, Aged About 20 Years, Resident of
(34 of 64)
[ CW-13776/2017]
160, Indira Colony, SGNR, Sri Ganganagar, Rajasthan 335001
23. Shashank Chaubey S/o Akhilesh Chaubey, Aged About 20
Years, Resident of K66/3 B, Narharpura, Varanasi, UP
----Petitioners
Versus
1. The State of Rajasthan Through the Principal Secretary, Medical
Education Department (Group-I), Government of Rajasthan,
Secretariat, Jaipur
2. The Union of India, Through Its Secretary, Ministry of Health
and Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi - 110002 Through Its Secretary
4. The Rajasthan University of Health Sciences, Pratap Nagar,
Kumbha Marg, Jaipur Through Its Registrar
5. The Rajasthan Dental College & Hospital, NH-8 Bagru Khurd,
Ajmer Road, Through Its Principal.
----Respondents
S.B. Civil Writ Petition No. 13580 / 2017
1. Priyansh Mehta S/o Gautam Mehta, Aged About 19 Years, R/o
B-7 PrayagC Behind Bahumalis Bhawan. Rajkot 360001.
2. Arnab Roy S/o Ashes Kr. Roy, Aged About 20 Years, R/o BC-
25/6, Deshbandhu Nagar, Bagulhati, Kotlkata West Bengal
700059.
3. Bedanta Kumar Deka S/o Khanin Deka, Aged About 19 Years,
R/o Block No. - A, Flat No. 602, Gokul Niwas, Adabari Tiwiali PO
Pandu, PS Jalukbari Guhati, Kamroop 781012.
4. Thakkar Karan Kiran Bhai S/o Kiranbhai Jayantilal Thakkar,
Aged About 29 Years, R/o B-12, Radha Nagar Society, New Rander
Road, Surat, Gujarat.
5. Upasana Mahanta D/o Lakhi Mahanta, Aged About 20 Years,
R/o Sundarpur , Bamgaon, Dis Sonitpur, Assam Pin 784176.
6. Zarana RasikBhai Parmar D/o Rasikbhai Parmar, Aged About 19
Years, R/o R-301, Hare Ram Complex, ChanniJakat Naka,
Navayard, Vadodara.
7. Bishal Kalita S/o Gaien Kalita, Aged About 20 Years, R/o Vill.
Town Pub. Suwalkuchi, P.S. Sualkuchi, Sub. Division Kamroop,
(35 of 64)
[ CW-13776/2017]
Distt. Kamrup Assam 781103.
8. Sagarika Kalita D/o Prabin Kalita, Aged About 21 Years, R/o
Pata Shilambari Kalapahar, Guwahati, Pin 72005.
9. Divya Tak D/o Bhagwat Singh Tak, Aged About 19 Years, R/o
Bhagwat Singh Tal S/O LS TakSchool Road. Near Bus Stand,
Gangrar Dis Chittorgarh - Rajasthan.
10. Jitesh Nirola S/o Ishwar Kumar Nirola, Aged About 18 Years,
R/o Hee PW Near Police Out Post HeeGpuHee Gaon Sikkim
737113.
11. Thakkar Nirali D/o Rajesh Thakkar, Aged About 19 Years, R/o
Thakkar Hospital Char Rasta, Porbandar Road, Khorbhalia,
Devbhumi Dwarka, Gujrat.
12. Oinam Miranda Devi D/o Oinam Manoj Kumar Singh, Aged
About 19 Years, R/o Athokpam Khundu Thoubal Khangabok Pl-1
Gram Panchayat, Khangabok Thoubal Pin 795138.
13. Aditi Marmat D/o Ram Kishan Meena, Aged About 21 Years,
R/o 839, C-Shree Nath Puram, Kota (Raj.).
14. Harish Vaishnav S/o Ram Narayan Vaishnav, Aged About 18
Years, R/o Ward No. 10, SodaniMohalla, Gangapur, Bhilwara,
Rajasthan.
15. Vartika Parasrampuria D/o Sandeep Kumar Parasrampuria,
Aged About 19 Years, R/o 21, BanarashiGhosh Street, 1E (Ist
Floor) Sri Ram Kunj, Near Girish Park, Kolkata.
16. Baishali Sarkar D/o Late Biswajit Sarkar, Aged About 20 Years,
R/o Pahartoli, Kahilipara, P.S. Fapasil, Ambari, Distt. Kamrup,
Assam.
17. Zaheer Ahmed Khan S/o Aslam Parvez, Aged About 19 Years,
R/o R/12-2, Zone 17, PS Lakeview Camp, TalbehatLalitpur,
Uttarpradesh.
18. Khan Hasan Abbas S/o Azadar Hussain, Aged About 22 Years,
R/o Room No. 44, Ground Floor, Noorani Patel Mansion, Dintalkok
Road, Naypada, Mumbai (Central Maharashtra) 400008.
19. Ekta Prashant Patel D/o Prashant Arvind Patel, Aged About 19
Years, R/o 4/78, ShyamBhuvan, Parel T-T, Parel, Mumbai.
20. Mulani Umera Hidayat D/o Hidayat Akbar Khan Mulani, Aged
About 20 Years, R/o Post Kasbe Vani , Tal Dindori , Dis Nasik,
Maharasthra.
21. Khushbu Jaroli D/o Mubarik Hussain Rangrej, Aged About 20
(36 of 64)
[ CW-13776/2017]
Years, R/o NaiAbadi, ManderseKepiche, Shahpura, Bhilwara
Rajasthan.
22. Urnisha Nag D/o Ujjal Kumar Nag, Aged About 19 Years, R/o
1/114, M.M. Dutta Road by Lane, Opp. Happy Altar,
Deshbandhupara, Siliguri (M.Corp.) Distt. Darjeeling West Bengal.
23. Sinchan Nayek S/o Subrata Nayek, Aged About 19 Years, R/o
Village Chintamanipur, Distt. Zapargana South Pin 743377.
24. Sonu Verma D/o Hansraj, Aged About 20 Years, R/o Ward No
15 Hariyana Watch Company Rawatsar. Hanumargarh. Pin
335524.
25. Drashti Gandhi D/o Shri Nitesh Kumar Gandhi, Aged About 19
Years, R/o Bahubali Colony, Near Jain Temple, Banswara, Raj.
26. Kella Priyanka Suresh Kumar D/o Kella Suresh Kumar
Radhakrishan, Aged About 19 Years, R/o A-9, Shakti Tenament,
Nr. Municipal School, Isanpur, Ahmedabad.
27. Rohan Kumawat S/o Ritesh Kumawat, Aged About 20 Years,
R/o Gram Eklara, Post Kasrawad, Distt. Barwani (M.P.).
28. Pari Patel D/o Ram Patel, Aged About 19 Years, R/o
"Karmbhumi" Anandnagar Soc. Kodinar,Gir, Somnath (Gujrat).
29. Avilyn Mac D/o Avinash Jit Singh Mac, Aged About 19 Years,
R/o 236, Anasagar Circular Road, Opp. Vaishali Nagar, Ajmer
(Raj.).
30. Arjun Nandakishore S/o NV Nandkishore, Aged About 20
Years, R/o 1103 Galassia Link Road, Kander Pada Dahisar West -
Mumbai 400068.
31. Anupam Anand Singh S/o Salil Singh, Aged About 19 Years,
R/o Garia Chalpatti, Subhodeep Apartment , Flat 1C, South 24,
Paraganas, Kolkata, 700084 West Bengal.
32. Ashwin Nandkishore S/o NV Nandkishore, Aged About 20
Years, R/o 1103 Galassia Link Road, Kander Pada Dahisar West -
Mumbai 400068
33. Manali Garg D/o Garg Gopallal, Aged About 18 Years, R/o
Shankhi Vihar Complex, New Kosad Road, Amrolj, Chodalj,
SuratGujrat 379107.
34. Bhupendra Singh Rathore S/o Mahendra Singh Rathore, Aged
About 20 Years, S/o Mahendra Singh Rathore, 225, Rajputo Ka
Bass, Khindra Gaon, Sindroo, Sanderao, Pali (Raj.).
35. Anjali Sharma D/o Madan Mohan Sharma, Aged About 19
(37 of 64)
[ CW-13776/2017]
Years, R/o 143, PipalManoir, Chowk, Kaulagar, Dehradun, P.C.,
Uttarakhand.
36. Naveena Soni D/o Naveen Soni, Aged About 22 Years, R/o
Mani Link Road, Bazaar Post Office, Kalimpong -1 Darjeeling. West
Bengal 734301.
37. Tanvi Jain D/o Jaydeep Jain, Aged About 18 Years, R/o A-312,
Pinarwas Colony, Sagwara, Dungarpur, Raj.
38. Fuletra Shivangi D/o Fuletra Arvindkumar Jamanadas, Aged
About 19 Years, R/o "Shree Umiya Nivas" Gondal Road, Rajkot,
Gujrat.
39. Geetanjali Dewry D/o Sobharam Dewry, Aged About 21 Years,
R/o Village Rongdia, P.O. Howly, Distt. Baksa, Assam.
40. Jyoti Salvi D/o Gopi Lal Salvi, Aged About 21 Years, R/o Shiv
Villa, Near Soni Tent House, Hastinapurs, Kankroli, Rajsamand,
Raj.
41. Yash Kumar Barasiya S/o Suresh Bhai Barasiya, Aged About
18 Years, R/o Yash 4- Vishwanagar. Near Patel Boarding Main
Road, Rajkot, Gujarat 360004.
42. Vaid Formkumari Hetalkumari D/o Vaid Hetalkumar Mulchand
Bhai, Aged About 18 Years, R/o "Radhe Krishna" Takcor Road, Nr.
Sonal Pan, Upleta, Rajkot.
43. Varun Prakash Lawaniya S/o Hari Prakash Lawaniya, Aged
About 21 Years, R/o Niharika Niwas, Dhaulpur Road, Saipau,
Dhaulapur, Rajasthan 328027.
44. Barsha Kalita D/o Banamali Kalita, Aged About 20 Years, R/o
Hajo Patani OppHajjo Police Station PO Hajo Dis Kamrup Assam
Pin 781102.
45. Nishima Lourembam D/o Surchandra Singh, Aged About 19
Years, R/o Yamunam Lhkai Nambul Mapal Leikai Nambul
Mapallmphal Manipur
46. Trivedi Simran Chandresh Bhai D/o Chandresh Bhai, Aged
About 19 Years, R/o A.M. Gaytri, Society, Dharpipla Road, Ranpur,
Bota, Gujrat.
47. Aparajeet Bhowmick S/o Abhijit Bhowmick, Aged About 21
Years, R/o 704, Shri Yamuna Apartment, Near Over Bridge,
Anantpur, Ranchi, Jharkhand.
48. Arya U.S. Uthaman D/o Uthaman, Aged About 18 Years, R/o
B-63, Ambe Green City, Nr. Valia Road, Ankleshwar, Bharuch,
Gujarat.
(38 of 64)
[ CW-13776/2017]
49. Rajesh Mondal S/o Akbar Ali Mondal, Aged About 23 Years,
R/o Village-Post- PS. Kishpur, Distt. West Midanapur, Kolkata
(W.B.) 721150.
50. Firdos Yasin Rahman Hazarika S/o Taufiqur Rahman Hazarika,
Aged About 19 Years, R/o H/ No. 929/A, Dr.ZakirHussain Road,
SorumotoriaHengradari Guwahati Kamrup Assam 781036.
51. Krishnendus Saha S/o Tridib Kumar Saha, Aged About 19
Years, R/o Kulpi, Goupipur, Kulpi,SouthTewnty Four Parganas,
West Bengal 743361.
52. Varsha Meena D/o Rajaram Meena, Aged About 19 Years, R/o
Senior School KeSaamne C.H.C. Hospital Obri, Mukam Post Orbit,
Dungarpur Raj. 314401.
53. Saloni Vipul Kumar Patel D/o Vipul Kumar Patel, Aged About
18 Years, R/o Plot No. 1672/2, Sector 2/D, Gandhinagar.
54. Atishree Jain D/o Naresh Jain, Aged About 19 Years, R/o E-15,
VallabhBastiGumanpura, RoopPura, Kota Grain Mandi, Kota Raj.
324007.
55. Biswajit Paul S/o Bidhan Kumar Paul, Aged About 20 Years,
R/o C3/26/61, Central Road, Halisahar, Uttar Prasad Nagar, P.O.
Hazinagar, Distt. North 24 Parganas, West Bengal 743135.
56. Ghanshyam Singh Ranawat S/o Kalu Singh Ranawat, Aged
About 20 Years, R/o Village Post Arni, Tehsil Rashmi, Distt.
Chittaurgarh Pin 312206.
57. Ritushree Das D/o Dipak Das, Aged About 19 Years, R/o Howly
Ward No. 1, P.O. Howly, Distt. Barpeta, Assam.
58. Arnendu Ray S/o Niharendu Ray, Aged About 22 Years, R/o
Shree Nagar, PurbApara Road No. 01, Near Raohagabin Da Mandir,
Garla Station, Rajpur West Bengal 700094.
59. Ashmita Wangchuk Bhutia D/o Loday Wangchuk, Aged About
20 Years, R/o Tibet Road, MW, Hali Road, Upper, Natons House,
Gangtok,Municipal Corporation Gangtok, East Sikkim 737101.
60. Saurav Hazarika S/o Roon Hazarika, Aged About 19 Years, R/o
Chandmari, Jyotinagar, Guwahati House Num 17 , Pin 781021
Assam.
61. Arijit Gayen S/o Bimal Kumar Gayen, Aged About 21 Years,
R/o Village Pukuria P.O South BishnupurMandir Bazaar Dis South
24 Paragana W.B. Pin 743395.
62. Mitul Gayen D/o Arobinda Gayen, Aged About 20 Years, R/o
(39 of 64)
[ CW-13776/2017]
Mokimpur, DakshinBishanpur, Banga Beria, Bangabari (M) South
24, Parganas, Chaitanyapur, West Bengal 743395.
63. Binu Hangama Subba D/o Garjaman Subba, Aged About 19
Years, R/o Tashidinggangypp, Lower Lasso, Below Tashiding Sr.
Sec. School Tashiding, West Sikkim.
64. Tseyuhla Bhutia D/o Namgyal Tshering Bhutia, Aged About 19
Years, R/o Chandmari, Below KaziDara, Gangtok Municipal
Corporation Chandmari, Raj Bhawan,East Sikkim 737103.
65. Sangay Palmu Bhutia D/o Chhogyal Bhutia, Aged About 20
Years, R/o Sinik Lingzey, GPU, Siniik, East, Sikkim 737134.
66. Mangal Parihar S/o Om Prakash Jeengar, Aged About 18 Years,
R/o Near Dak Bangla Gangapur, Bhilwara Rajasthan.
67. Suhsmeet Kalita S/o Amarendra Kalita, Aged About 20 Years,
R/o Gopal Nagar, Guwahati 781020.
68. Vaibhav Parmar S/o Shri Idanmal Parmar, Aged About 19
Years, 142, Himmat Nagar 'B' Pali, Raj.
----Petitioners
Versus
1. State of Rajasthan Through the Principal Secretary Medical
Education Department (Group I) Government of Rajasthan
Secretariat, Jaipur
2. The Union of India, Through Its Secretary, Ministry of Health
and Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-110002 Through Its Secretary.
4. Pacific Dental College and Research Centre, Bhilon Ka Bedla,
Pratappura, National Highway No.76, Girwa, Udaipur, Rajasthan
Through Its Principal.
5. Pacific Medical University, Bhilon Ka Bedla, Pratappura, National
Highway No.76, Girwa, Udaipur Through Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 13590 / 2017
1. Vidhi Jain D/o Subhash Jain, Aged About 19 Years, R/o Talab
Bus Stand, Naugama, Teh. Baghidora, Distt. Banswara (Raj.).
2. Ahire Asavari Anil D/o Anil, Aged About 19 Years, R/o Flat No.
15, Renuka Co. Op. Society, Tadwadi Section, Ambernath East,
(40 of 64)
[ CW-13776/2017]
Maharashtra.
3. Bedaprakash Paul S/o Shubhranshu Shekhar Paul, Aged About
18 Years, R/o Sarubil, Kansa, Sarubil, Jajapur, Kansa Odisha
759028.
4. Sewoj Bharali S/o Rajani Bharali, Aged About 20 Years, R/o
Lankeswar Gohan Nagar, Development Area, Hijugari. Tinsukia.
Assam.
5. Jatin Dhingra S/o Narendra Kumar Dhingra, Aged About 20
Years, R/o House No. 704, Main Road Gandhi Colony, Mzn (U.P.)
6. P. Lalrinpuia S/o O.P. Singh, Aged About 20 Years, R/o Y-72, Y-
section, Near Bapist Church, Mission Vengthlana, Mission
Vongthlang, Kulikawn, Aizwal, Mizoram 796005.
----Petitioners
Versus
1. State of Rajasthan Through the Principal Secretary Medical
Education Department (Group I) Government of Rajasthan
Secretariat, Jaipur
2. The Union of India, Through Its Secretary, Ministry of Health
and Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-110002 Through Its Secretary.
4. Pacific Dental College and Research Centre, Bhilon Ka Bedla,
Pratappura, National Highway No.76, Girwa, Udaipur, Rajasthan
Through Its Principal.
5. Pacific Medical University, Bhilon Ka Bedla, Pratappura, National
Highway No.76, Girwa, Udaipur Through Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 14093 / 2017
The Federation of Private Medical and Dental Colleges of
Rajasthan, Registered Office At 17-C, Old Fatehpura, Udaipur-
313001 Through Its Authorized Signatory.
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary, Medical
Education Department, Group-I, Government of Rajasthan, Jaipur.
(41 of 64)
[ CW-13776/2017]
2. The Union of India, Through the Secretary, Ministry of Health
and Family Welfare, Government of India, Nirman Bhawan,
Maulana Azad Road, New Delhi.
3. The Dental Council of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi, Through Its Secretary.
----Respondents
____________________________________________________
For Petitioner(s): Mr. M.S. Singhvi, Sr. Advocate with
Mr. Akhilesh Rajpurohit & Mr. Abhishek
Mehta, Mr. Kuldeep Mathur, Mr. Vikas Balia,
Dr. A.A. Bhansali, Mr. Himanshu Maheshwari
for Dr. Sachin Acharya and Mr. D.S. Sodha
Mr. Dinesh Pal Singh Charan and Mr. Ashok
Choudhary.
For Respondent(s) : Mr. Ravi Bhansali, Sr. Advocate with
Mr. Vipul Dharnia, Mr. Dhanesh Saraswat,
Mr. Sanjeet Purohit, Mr. Abhinav Jain, Mr.
Muktesh Maheshwari, Mr. Aidan Choudhary,
Mr. Sanjay Nahar, Mr. Manoj Bhandari, Mr.
Mohit Choudhary & Ms. Suman Porwal, Dy.
Govt. Counsel, Mr. Rajesh Panwar, AAG & Mr.
B.S. Sandhu
____________________________________________________
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Reportable Judgment
20th April, 2018
All the above mentioned writ petitions shall stand decided by this common order as the issue involved is identical.
For convenience, the facts are being taken from S.B.Civil Writ Petition No.13776/2017 (Mahendra Mension & Ors. Vs. State of Raj. & Ors.).
The petitioners are first year students of Bachelor of Dental Surgery (hereinafter referred to as "BDS") in the respondent- College. They have preferred the writ petition against the order dated 10.04.2017 passed by the Dental Council of India directing (42 of 64) [ CW-13776/2017] the respondents No.4-College to discharge the petitioners and other students on the ground that admissions were in violation of Dentists Act, 1948 since they were granted admission on the lower percentile and did not qualify National Eligibility-cum- Entrance Test (NEET), 2016.
The Dental Council of India is a body constituted under the provisions of Dentists Act, 1948. In order to maintain the uniform standard of dental education at undergraduate and postgraduate level in the country, Dental Council of India, in exercise of rule making powers vested in it under Section 20 of the Dentists Act, has framed Revised BDS Course Regulations, 2007. In exercise of the powers conferred by Section 20 of the Dentists Act, 1948, the Regulations of 2007 were amended vide notification dated 31.05.2012. The eligibility criteria for selection to BDS course provided in the 5th Amendment of Regulations, 2007 is reproduced as under:-
"6. In the existing Sub-regulation 5 of Regulation II, under the heading "Procedure for selection to BDS course"
shall be as follows:-shall be deleted and substituted as under:-
(i) There shall be a single eligibility-cum-entrance examination namely "National Eligibility-cum-Entrance Test for admission to BDS course" in each academic year."
(ii) In order to be eligible for admission to BDS Course for a particular academic year, it shall be necessary for a candidate to obtain minimum of marks at 50 th percentile in "National Eligibility-cum-Entrance Test to BDS course"
held for the said academic years. However, in respect of candidates belonging to Scheduled Castes, Scheduled Tribes, Other Backward Classes, the minimum marks shall be at 40th percentile. In respect of candidates with locomotory disability of lower limbs terms of sub- regulation 4 above, after the commencement of these (43 of 64) [ CW-13776/2017] amendments, the minimum marks shall be at 45 th percentile. The percentile shall be determined on the basis of highest marks secured in the All-India common merit list in "National Eligibility-cum-Entrance Test for admission to BDS course".
Provided when sufficient number of candidates in the respective categories fail to secure minimum marks as prescribed in National Eligibility-cum-Entrance Test held for any academic year for admission to BDS Course, the Central Government in consultation with Dental Council of India may at its discretion lower the minimum marks required for admission to BDS Course for candidates belonging to respective categories and marks so lowered by the Central Government shall be applicable for the said academic year only.
(iii) The reservation of seats in dental colleges for respective categories shall be as per applicable laws prevailing in States/Union Territories. An all India merit list as well as State-wise merit list of the eligible candidates shall be prepared on the basis of the marks obtained in National Eligibility-cum-Entrance Test and candidates shall be admitted to BDS course from the said lists only.
(iv) No Candidate who has failed to obtain the minimum eligibility marks as prescribed in Clause (ii) above shall be admitted to BDS course in the said academic year.
(v) All admissions to BDS course within the respective categories shall be based solely on marks obtained in the National Eligibility-cum-Entrance Test.
(vi) To be eligible for admission to BDS course, a candidate must have passed in the subjects of Physics, Chemistry, Biology/ Biotechnology and English individually and must have obtained a minimum of 50% marks taken together in Physics, Chemistry and Biology/Biotechnology at the qualifying examination as mentioned in Sub Regulation 2 of Regulation I and in addition must have come in the merit list of "National Eligibility-cum-Entrance Test" for admission to BDS course in respect of 'candidates belonging to Scheduled Castes, Scheduled Tribes or other Backward Classes' the minimum marks obtained in Physics, Chemistry and Biology/bio-technology taken together in qualifying examination shall be 40% instead of 50% in respect of candidates with locomotory disability of lower limbs in terms of sub-regulation 4, after the commencement of these amendments, of Regulation I above, the minimum marks in qualifying examination in Physics, Chemistry and Biology/Bio-technology taken together in qualifying (44 of 64) [ CW-13776/2017] examination shall be 45% instead of 50%.
Provided that a candidate who has appeared in the qualifying examination the result of which has not been declared, he/she may be provisionally permitted to take up the National Eligibility-cum-Entrance Test and in case of selection for admission to the BDS Course, he/she shall not be admitted to that course until he fulfills the eligibility criteria under Regulation I.
(vii)The Central Board of Secondary Education shall be the organization to conduct National Eligibility-cum- Entrance Test for admission to BDS course." Thereafter, by an ordinance promulgated by the Central Government on 24.05.2016, it was mandated, inter-alia that:-
"10D. There shall be conducted a uniform entrance examination to all medical educational institutions at the undergraduate level and post-graduate level through such designated authority in Hindi, English and such other languages and in such manner as may be prescribed and the designated authority shall ensure the conduct of uniform entrance examination in the aforesaid manner:
Provided that notwithstanding any judgment or order of any court, the provisions of this section shall not apply, in relation to the uniform entrance examination at the undergraduate level for the academic year 2016-17 conducted in accordance with any regulations made under this Act, in respect of the State Government seats (whether in Government Dental College or in a private Dental College) where such State has not opted for such examination."
Accordingly, the respondent No.1-State decided to opt for NEET, 2016. The Apex Court on 09.05.2016 in Transfer Case No.7 of 2013 (Association of Managements of Unaided Pvt. Medical & Dental College & Anr. Vs. Union of India & Ors.) and various other applications filed for modification of the order dated 28.04.2016 passed in WP(C) No.261/2016, while disposing of the same, directed that only NEET would enable a student to get admission in BDS and MBBS Course. The entire admission process was to be (45 of 64) [ CW-13776/2017] completed by 30.09.2016. However, a large number of BDS course seats were still lying vacant in the private Dental Colleges in the State of Rajasthan. Hence, the Federation of Private Medical & Dental Colleges approached the Apex Court by filing a writ petition seeking a reduction in the minimum cut off percentile of the NEET.
The Apex Court in Writ Petition (C) No.747/2016 (Federation of Pvt. Medical & Dental Colleges of Rajasthan & Anr. Vs. Union of India & Anr.) vide order dated 23.09.2016, allowed the Federation to withdraw the writ petition and granted liberty to file a representation before the Central Government seeking the same relief. The Central Government was directed to decide the representation within a period of one week. The Federation filed the representation to the Central Board of Secondary Education with a copy to the respondent No.2-Union of India and the respondent No.3-Dental Council of India requesting the respondents to lower the minimum marks/percentile required for admission to the BDS Course as per the NEET since only 225 seats out of total 892 seats could be filled and the remaining were lying vacant in the 11 Dental Colleges of the State of Rajasthan.
Meanwhile, the Apex Court vide its order dated 27.09.2016 passed in WP(C) No.652/2016 extended the last date of admission to 07.10.2016 to enable the Colleges to fill up the vacancies in the BDS Course like all over India.
The respondent No.2-Central Government vide its letter dated 29.09.2016 forwarded the representation of the Federation dated 23.09.2016 to the respondent No.1-State of Rajasthan to (46 of 64) [ CW-13776/2017] take necessary action as deemed fit. Taking note of the said letter, the State of Rajasthan in its turn permitted all the private Dental Colleges to fill the vacant seats on their own on the basis of NEET merit through its letter dated 30.09.2016, followed by another letter dated 29.09.2016 reducing the minimum required NEET percentile to the extent of 10%. The petitioners participated in the counselling conducted by the University and were admitted in the respondent College. The State of Rajasthan lowered the qualifying marks by an additional 5 percentile and simultaneously, wrote a letter to the Central Government for post-facto approval vide letter dated 04.10.2016. The Central Government immediately vide its letter dated 06.10.2016 requested the State Government to withdraw/cancel its order dated 30.09.2016 as well as order dated 04.10.2016 lowering the percentile to an extent of 10% and an additional 5% on the ground that the State has no power to relax the percentile and the said power vested only with the Central Government and not with any State Government and that admission in such terms of relaxation, was void ab initio. Thereafter, the said letter was forwarded by the State of Rajasthan to the respective Colleges vide their forwarding letter dated 06.10.2016.
Simultaneously, the Dental Council of India vide its letter dated 03.10.2016 recommended to the Central Government of India to take a final decision since the Government of Rajasthan has permitted the Federation of Medical and Dental Colleges of Rajasthan to lower the marks to the extent of 10% only for the (47 of 64) [ CW-13776/2017] academic year 2016 and not to be quoted as precedent in future. The Dental Council of India further requested the Central Government to take a final decision to cope with the last date of admission i.e. 07.10.2016.
This time, the Central Government had although vide its earlier letter dated 29.09.2016 written to the Government of Rajasthan to take necessary action as deemed fit, took a 'U' turn and rejected the recommendation of the Dental Council of India vide its letter dated 07.10.2016, which necessitated the Dental Council of India to issue the impugned order/letter dated 28.08.2017 to the State of Rajasthan conveying the decision of the Executive Committee whereby the request of the State Government to grant ex-post facto approval for lowering down the percentile for BDS admissions for the academic session 2016 in the State of Rajasthan, was rejected.
With this background as above, the learned counsel for the petitioners in short raised the following manifold arguments:
(a) The National Eligibility-cum-Entrance Test was only a competitive examination. The eligibility under the Regulations is 10+2 in Science subject with requisite marks, whereas NEET was a competitive examination and the same is undertaken for only fixing cut off marks for filling up the vacant seats. Since more than 50% of the vacant seats were lying vacant, the cut off marks had to be reduced.
(b) The Central Government vide its letter dated 29.09.2016 had allowed the respondent no.1 to take 'necessary action as (48 of 64) [ CW-13776/2017] deemed fit' and the respondent no.1 accordingly taking into account the circumstances reduced the minimum eligibility percentile to the extent of 10% and additional 5%.
(c) The Central Government could not have withdrawn the said permission accorded to the State Government after the said admission had been granted to the petitioners. The Dental Council of India itself has recommended the Central Government to lower the minimum percentile looking to the larger number of vacant seats in the BDS Course.
(d) Lastly, the petitioners cannot be made to suffer on account of no fault of theirs. They have already completed one year and have paid heavy fees to undergo the said course.
Reply has been filed. Learned counsel for the respondents- Central Government and Dental Council of India while vehemently opposing the prayer of the petitioners submitted that it was mandatory to attain minimum 50th percentile in the NEET examination. The percentile could be reduced only by the Central Government in consultation with the Dental Council of India. The action of the State in suo motu reducing the percentile is without jurisdiction and void ab-initio. There were sufficient number of eligible candidates who had attained percentile to the extent of 50% in the NEET examination. Hence, there was no need to reduce the percentile. The respondent-Institute have admitted students who have got zero and even minus marks. Heavy reliance was placed on the judgment rendered in the case of (49 of 64) [ CW-13776/2017] Rishabh Choudhary Vs. Union of Inida & Ors., reported in (2017) 3 Supreme Court Cases 652.
The first question herein is as to whether the National Eligibility-cum-Entrance Test is only a competitive examination for the purpose of fixing cut off marks and whether it was necessary to obtain marks at 50th percentile. The very name of the examination, namely, National Eligibility-cum-Entrance Test suggests that it was necessary to appear and qualify the said examination. In fact, Regulation 6(v) of the amended Regulations, 2007 specifies that all admissions to BDS Course within the respective categories shall be based solely on marks obtained in National Eligibility-cum-Entrance Test. Regulation 6(ii) of the Regulations, 2007, as reproduced above, further suggests that "in order to be eligible for admission to BDS Course for a particular academic year, it shall be necessary for a candidate to obtain minimum of marks at 50th percentile in "National Eligibility-cum- Entrance Test to BDS course" held for the said academic year".
The reason for having to undertake NEET is borne out from the judgment of the Apex Court in the case of Dr.Dinesh Kumar & Ors. Vs. Motilal Nehru Medical College, Allahabad & Ors., reported in (1985) 3 Supreme Court Cases 22. While giving reasons for recommending that admissions to Medical Colleges should be based on All-India Entrance examination the Apex Court observed that the same was necessary only for avoiding harassment and distress to the students seeking admission to the MBBS course who rush from one State to other to appear in the respective (50 of 64) [ CW-13776/2017] entrance test of that State so that they can get admission at least in one of them or as per their priority. The relevant para of the said judgment reads as under:-
"4...............The admissions must be based one valuation of relative merits through an entrance examination which would be open to all qualified candidates through out the country. Such entrance examination should in our opinion be held by the Government of India or the Indian Medical Council on an all India basis and admissions should be granted to the various medical colleges in the country on the basis of the marks obtained at such entrance examination and while granting admission any preference expressed by the students for any particular State or University or Medical College or Colleges shall be kept in mind, and as far as possible, effort shall be made to conform to such preferences so that the students who secure admissions are least inconvenienced and they are able to carry on their studies near their place of residence. There can be no constitutional impediment in the way of the Government of India or the Indian Medical Council for holding such entrance examination, because the topic of education is in the Concurrent List. We are of the view that such entrance examination must be held by the Government of India or the Indian Medical Council because then there will be only one examination in which the students seeking admission to the M.B.B.S course will have to appear, irrespective of the place where or the University or Medical College in which, they are seeking admission is located. Today we are witnessing the highly distressing spectacle of students rushing from place to place to appear at entrance examinations which are being held in Delhi, Chandigarh, Bangalore and various other places. So much time, money and energy of the students is wasted and in addition there is a gnawing anxiety at the almost chaotic uncertainty in regard to admission. It is therefore absolutely essential that there should be only one entrance examination common to all the medical colleges in the country and such entrance examination can be held only by the Government of India or the Indian Medical Council. That is why at the last hearing of the present writ petition, we directed the Indian Medical Council to come forward with a positive scheme for holding an all-India entrance examination for regulating admissions to the minimum 30% non reserved seats for the M.B.B.S. course. We hope and trust that at the next hearing of this writ petition, the Indian Medical Council will produce a will thought out scheme for holding an all India entrance examination so that the necessary directions can be given by the court in regard to the (51 of 64) [ CW-13776/2017] holding of such entrance examination well in time before the next academic year begins in June/July 1985." The judgment rendered in the case of Rishabh Choudhary Vs. Union of Inida & Ors. (supra) too only deals with the mandatory requirement of undertaking the NEET examination for admission to MBBS Course and not with minimum percentile required to attain eligibility.
The argument of the learned counsel for the respondent- Central Government and the Dental Council of India that it was necessary for a candidate to obtain a minimum marks in NEET was mandatory in view of Regulation 6(ii) of the Regulation, 2007 and the same not having been challenged was liable to be followed in letter and spirit, may have had some merit in case the same was also the intention of the legislature. The mandatory requirement of having the minimum marks of 50 th percentile does not appear to be correct in view of the proviso to the Regulation 6(ii) itself, which reads as under:-
"Provided when sufficient number of candidates in the respective categories fail to secure minimum marks as prescribed in National Eligibility-cum-Entrance Test held for any academic year for admission to BDS Course, the Central Government in consultation with Dental Council of India may at its discretion lower the minimum marks required for admission to BDS Course for candidates belonging to respective categories and marks so lowered by the Central Government shall be applicable for the said academic year only."
A perusal of the proviso shows that the Central Government in consultation with the Dental Council of India could always lower the minimum marks required for admission to BDS Course in the (52 of 64) [ CW-13776/2017] respective category. Thus, in case the minimum marks of 50 th percentile was required to be mandatory, the said proviso would never have been incorporated. The language of the proviso suggests that the Central Government in consultation with Council of India can exercise its discretion to lower the maximum marks required for admission to BDS Course. The level to which the marks can be lowered has not been suggested. In fact, free hand has been given and in absence of a limitation to the extent which the marks can be lowered is probably keeping in mind the eventuality of the number of candidates available being more than vis-a-vis the seats. This reasoning behind reducing the minimum marks attained by a candidate in the NEET is also evident from the letter dated 03.10.2016 written by Dental Council of India recommending reduction of marks by 10 percentile in order to fill up the seats lying vacant in the BDS course as reported from the different parts of the country for the said academic session only and not to be quoted as precedent in future. The impugned letter dated 07.10.2016 written by the Central Government itself rejected the recommendation on the ground that "there are adequate number of candidates who have qualified NEET UG for the academic year 2016-2017". Thus, there is no doubt that the requirement of 50th percentile in the NEET examination was not mandatory. It could be reduced as per the ratio of the students available vis-a-vis the seats. The mandatory requirement of attaining the minimum marks was in the qualifying examination of 10+2. Only a candidate who had achieved the minimum marks as (53 of 64) [ CW-13776/2017] required in 10+2 of Science subject was qualified to take up the NEET examination.
In view of the above discussion, it is evident that although it was necessary to take the NEET examination for entrance to the courses, its purpose was only short-listing the candidates. Therefore, attaining 50th percentile minimum marks was not mandatory as the same could be reduced as per the discretion to be exercised by the Central Government in consultation with Dental Council of India, in case of inadequate number of available candidates.
Having held as above, the next argument raised by the learned counsel for the respondents which requires to be dealt with is whether the respondent-State could have reduced the percentile marks in the circumstances when only the Central Government had the jurisdiction and discretion to do so.
In order to adjudicate the same, this Court requires to go into the sequence of events.
There is no doubt, the eligibility criteria for selection to BDS course provided in 5th Regulation of 2017 grants the power only to the "Central Government" in consultation with Dental Council of India. However, as already noticed above, a number of seats were lying vacant. Accordingly, the Federation of Private Medical and Dental Colleges approached the Apex Court. The Apex Court in Writ Petition (C) No.747/2016 (Federation of Pvt. Medical & Dental Colleges of Rajasthan & Anr. Vs. Union of India & Anr.) vide its order and judgment dated 23.09.2016, allowed the Federation to (54 of 64) [ CW-13776/2017] withdraw the writ petition with liberty to file a representation and approach the Central Government seeking the same relief as the power of reduction as per the proviso to the amended Sub- Regulation (v) of Regulation 2017 vested with the Central Government. The Federation accordingly filed a representation on 23.09.2016 before the Central Board of Secondary Education with copies to Central Government and Dental Council of India pointing out that only 225 seats out of total of 892 seats have been filled and remaining were still lying vacant. In fact, the Supreme Court too had meanwhile extended the date for last date of admission from 27.09.2016 to 07.10.2016 to enable the institutes to fill up the vacancies in BDS course. The Central Government instead of deciding the said representation and exercising powers under the Regulation, very conveniently, directed the State Government vide its letter dated 29.09.2016 to take necessary action as deemed fit. The said letter dated 29.09.2016 is reproduced as under:-
To, The Principal Secretary Medical health & Family Welfare Department of health & Family Welfare government of Rajasthan Room No.5208, Govt. Secretariat Main Building, Jaipur-302005 Sub: Regarding reducing the merit of NEET-2016 for admission in BDS (Supreme Court of India, Writ Petition © number 747/20016) Sir, I am directed to forward herewith a copy of the representation of Federation of Private Medical and Dental Colleges of Rajasthan vide no.FPMDCR/Admn/2016-17/223 dated 23.09.2016 received in this Ministry on the subject cited above for necessary action as deemed fit.
(55 of 64) [ CW-13776/2017] Yours sincerely, (Pradeep Kumar) Under Secretary in the Govt. of India Ph. No.01123083018 Acting upon the said letter, the State Government vide letter dated 30.09.2016 permitted all the private Dental Colleges to fill up the vacant seats by lowering the marks to the extent of 10 percentile so that optimum number of seats are filled with stipulation that the same was applicable only for the academic year and sent the information tot he Central Government. Meanwhile, the Dental Council of India vide its letter dated 03.10.2016 also recommended the Central Government to take a final decision in the matter so as to cope with the last date of admission i.e. 07.10.2016 by stating in para 4 of the said letter as under:-
"4. The General Body after taking into consideration the fact that the CBSE has, by and large, prescribed the course curriculum/syllabus of the NEET purely based on its syllabus and the CBSE Board is existing most properly in urban areas not in rural areas. The students of rural areas are rarely are enrolled with CBSE Board and they have pursued their courses from the board constituted by the respective state or any other board. The issue has now been considered by the General Body in its meeting held on 30th September and 1st October, 2016 and decided to recommend to the Central Government in terms of the proviso (b) of the Eligibility Criteria has prescribed in Chapter-6 captioned as MERIT LIST AND QUALIFYING CRITERIA, that in order to fill up the seat lying vacant in BDS Course as reported from the different part of the country, the 50th percentile prescribed for general category and 40 th percentile for reserve category be reduced by 10th percentile. The student secured 40th percentile in general category and 30th percentile for reserved category be made eligible for admission in BDS Course only for the current academic session 2016 not to be quoted as precedent in future provided that there shall be no deviation or relaxation (56 of 64) [ CW-13776/2017] from academic qualification and percentage as prescribed by the Dental Council of Inida in its Revised BDS Course Regulation, 2007 and all the students shall be made only from the students who have appeared in NEET purely on their order of merit. These recommendations be sent to Central Government to take its final decision in the matter so as to cope with the last date i.e. 07.10.2016 for completion of admission in BDS Course."
Thus, the Dental Council of India had also duly recommended reduction of percentile of marks in view of heavy number of vacant seats still lying available with the State. The problem ticked off when the Department of Medical Education, Government of Rajasthan, permitted further reducing by another 5% and informed to Central Government vide letter dated 04.10.2016. At this juncture, the Central Government ignored its own letter dated 29.09.2016 allowing the State to take action 'as deemed fit' and took a 'U' turn and directed the State of Rajasthan to withdraw and cancel the admissions, being void ab initio on the ground that power to lower down the percentile is vested with the Central Government and not with any State Government.
At the first instance, the Central Government allowed the State of Rajasthan to take whatever action deemed fit in the circumstances but thereafter, vide their letter dated 07.10.2016 rejected the proposal for lowering the percentile on the ground that there was adequate number of candidates who have qualified NEET UG for the academic session 2016-2017. An affidavit dated 21.01.2018 was filed by the Joint Secretary, Ministry of Health and Family Welfare before this Court stating therein that for the State of Rajasthan, the ratio of available seats to the number of (57 of 64) [ CW-13776/2017] qualified candidate was 1:11 for the academic year 2016-2017. However, on ground level, it was found that only about 500 candidates had been admitted against 1350 seats for BDS course including Government colleges. Thus, about 850 seats were lying vacant. In the said affidavit, there is no explanation as to how the number of seats of the BDS course were lying vacant even in spite of stand that a sufficient number of candidates who had attained the minimum of percentile in the NEET were available for the academic year 2016-2017. The tabulation so given is for both MBBS and BDS courses, whereas, the controversy at hand relates to the BDS course only. Obviously, the ratio was taken jointly for both MBBS and BDS courses. Maximum number of students opted for MBBS and therefore, there was no separate calculation of the students with respect to the BDS course. The said situation was required to be examined by the Central Government. In fact, the petitioners have placed on record the letter dated 23.03.2018 of the Central Government, Ministry of health and Family Welfare, Dental Education Section regarding the revision in the result of NEET MDS-2018, vide which the cut off percentile was reduced by 29.735 for each category. The same is taken on record as Annexure-A. With this development and anomaly having been pointed out, the Central Government was required to take a similar decision in terms of the provision of the Act in consultation with the Medical Council of India and Dental Council of India at its discretion with respect to the lowering of the minimum marks required for admission to BDS course for candidates belonging to (58 of 64) [ CW-13776/2017] respective categories. The failure by the Central Government to take a decision at the appropriate time resulted in the present situation. Instead of taking a decision itself, the same was passed off to the State Government to 'take a decision as deemed fit'. Therefore, in the circumstances, it is too late in the day to say that the Central Government could not delegate its power to exercise the discretion for reducing the minimum marks. Once it is evident that the State took steps to reduce the percentile in special exigency and in order to fill up the vacant seats and that too after the Central government allowed it to do so, the same cannot be revoked on the ground that Central Government could not delegate its power as the same has far reaching and important consequences.
The next question which bothers this Court is whether the decision by the State to reduce the percentile could have been exercised to the extent of admitting even those students who got zero and minus marks i.e. the extent to which the percentile could have been reduced.
As stated above, the Dental Council of India recommended to the Central Government for reducing the percentile as it was feared that if the same is not done, all the college seats will remain vacant and due to which Colleges shall suffer. The relevant part of the recommendation dated 23.09.2016 reads as under:-
"Out of total 892 seats for BDS available for counselling only 225 candidates opted for BDS Course and these 225 candidates were allotted in 11 Dental Colleges of Rajasthan as per their choice.
The status is exactly same in other states of India;
(59 of 64) [ CW-13776/2017] the seats are vacant as very less number of students are showing interest in pursuing their studies in Dental Stream.
The status can only be changed if we reduce the entrance test merit of NEET 2016 so that the NEET 2016 appeared students which were not successful in securing minimum qualifying marks in NEET 2016 will get the option for admission in BDS Course. NEET-2016 Information Bulletin also says that the required minimum marks can be reduced if sufficient number of candidates fail to secure minimum marks as prescribed (Page 20, Chapter 6, Point 1 (b)) copy enclosed. DCI Notification (DE-22-2012 dated 31.05.2012) Point No.6(ii) states that (when sufficient number of candidates in the respective categories fail to secure minimum marks as prescribed in the NEET held for any academic year for admission in BDS Course, the Central Govt. in consultation with DCI may at its discretion lower the minimum marks required for admission to BDS Course for candidates belonging to respective categories and marks so lowered by the Central Government shall be applicable for the said academic year only.) This way the students who have secured less marks shall have an option of taking an admission in BDS course and will be a boon for them as a valuable year will be saved.
If the above measure is not taken then all the colleges seat will remain vacant and due to this these colleges will suffer which might result in closure of many colleges and ultimately resulting in reducing of the option for students in near future.
Therefore, kindly look into the matter and reduce the qualifying criteria of NEET-2016 for taking admission in BDS Course."
Another letter dated 03.10.2016 was written by the Dental Council of India to the Central Government recommending reduction of the percentile by 10% qua different categories provided there was no deviation or relaxation of academic qualification as prescribed by Dental Council of India in its revised BDS Course Regulation, 2007. Paras 3 & 4 of the said letter reads as under:-
"3. The Govt. of Rajasthan, Director of Medical Education, (60 of 64) [ CW-13776/2017] vide its communication No.F7(119)DME/Acad/2015-pt- 1/6777 on 30.09.2016 (copy enclosed) addressed to the Chairman, Federation of Medical and Dental Colleges of Rajasthan, has, inter-alia permitted to lower the marks to an extent of 10 percentile so that the optimal number of seats is filled through transparent and fair process without compromising merit. This will be applicable for the academic year only, will not be used as precedence for next and further academic years.
4.The General Body after taking into consideration the fact that the CBSE has, by and large, prescribed the course curriculum/syllabus of the NEET purely based on its syllabus and the CBSE Board is existing most properly in urban areas not in rural areas. The students of rural areas are rarely enrolled with CBSE Board and they have pursued their courses from the board constituted by the respective State or any other Board. The issue has now been considered by the General Body in its meeting held on 30th September and 1st October, 2016 and decided to recommend to the Central Government in terms of the proviso (b) of the Eligibility Criteria has prescribe in Chapter-6 captioned as MERIT LIST AND QUALIFYING CRITERIA, that in order to fill up the seat lying vacant in BDS Course as reported from the different part of the country, the 50th percentile prescribed for general category and 40th percentile for reserve category be reduced by 10th percentile. The student secured 40 th percentile in general category and 30th percentile for reserved category be made eligible for admission in BDS Course only for the current academic session 2016 not to be quoted as precedent in future provided that there shall be no deviation or relaxation from academic qualification and percentage as prescribed by the Dental Council of India in its Revised BDS Course Regulation, 2007 and all the students shall be made only from the students who have appeared in NEET purely on their order of merit. These recommendations be sent to Central Government to take its final decision in the matter so as to cope with the last date i.e. 7.10.2016 for completion of admission in BDS Course.
In view of the above decision taken by the General Body is communicated to the Central Government to take its final decision in the matter as early as possible."
From the above recommendations by the Dental Council of India, there appeared to be no objection at the behest of the Dental Council of India, if the Central Government reduced the percentile to the extent of 10%.
(61 of 64) [ CW-13776/2017] Percentile is basically a position among the number of candidates who have appeared in the examination. The same has also been explained by the Central Government in its affidavit dated 21.02.2018 in terms of the cut off percentile of marks obtained by NEET Undergraduate-2016 qualified candidates. Para 10 of the counter-affidavit dated 21.02.2018 is reproduced below:-
"It is submitted that regarding NEET-UG2016 examination for the academic year 2016-17, a candidate is considered NEET qualified only if the candidate obtains a minimum marks at 50th percentile (40th percentile for SC, ST and OBC, and 45th percentile for locomotory disability). In terms of cut off percentage of marks obtained by a NEET-UG 2016 qualified candidate, out of total of 720 marks is tabulated as under, which is well below the 50% marks.
Category Cut off Percentage
Marks
Others 145 20.14%
SC/ST/OBC 118 16.39%
Others-PH 131 18.19%
SC/ST/OBC-PH 118 16.39%
From the above, it is evident that 50th percentile actually amounted to 20.14 percentage, 40th percentile amounted to 16.30 percentage and 45th percentile amounted to 18.19 percentage, which is already in any case on a very lower side. Reducing it by 10% and thereafter, by another additional 5% and finally by reducing it till the last seat was filled, is excessive. The Court is conscious of the fact that in the earlier part of this judgment this (62 of 64) [ CW-13776/2017] Court held that the entrance NEET examination was only for the purpose of shortlisting the candidates and attaining 50 th percentile was not mandatory but does it mean that a right to practice any profession can be given without giving regard to the capacity or competence of the concerned candidate. The Profession Bodies like the Dental Council of India and the Medical Council of India must regulate as to what type of students would undergo professional training. A candidate having cleared his 10+2 with 50% marks should be able to achieve the minimum percentile as laid down by these Professional Bodies. Some kind of relaxation is understandable in view of the number of seats still available and the chance being given to maximum persons but to reduce it to a level where persons even with zero percentile and minus percentile have been granted admission, is carrying it too far. The institutions cannot have an uncontrolled right of admitting undeserving students so as to turn out sub-standard physicians and dentists. The permission to admit students by reducing the percentile could not have been misused to admit students who got no marks and in fact received minus marks in the NEET examination. The institution in their greed to fill each and every seat became totally blind to the fact that if weak student is given admission, it will turn out equally sub-standard dentist. In fact, the State too while acting on the letter of the Central Government dated 29.09.2016 permitted reduction only to the extent of 10% and additional 5%. Therefore, the Institution at their own level continued to reduce till the last seat was filled without adhering to (63 of 64) [ CW-13776/2017] the extent of 10% and additional 5%.
The whole mess-up also appears to be on account of fact that the NEET examination was undertaken for the first time and was still at experimental stage, number of States could not even opt for NEET, 2016 and almost 6000 students were given admission in BDS Course in 2016 on the basis of marks of 10+2 or the State examination held for the purpose. The candidates quota in MBBS & BDS were not calculated separately. The State of Rajasthan adopted the NEET for the purpose of admission to MBBS as well as BDS Course but the Central Government failed to point out the number of students registered for counselling-seeking admission separately in BDS course for the academic year 2016- 2017 resulting in huge number of seats still lying vacant.
It is evident from the affidavit dated 21.02.2018 filed by the Joint Secretary, Ministry of Health and Family Welfare, as reproduced above that the percentile was in any case already very low i.e. 50th percentile for General category was actually 20.14%, 45th percentile for PH was 18.19% and similarly, 40 th percentile for SC/ST was only 16.39%. Taking into account that the reduction of the percentile recommended to the extent of 10% and additional 5% by the State of Rajasthan was also permitted, it would be just, right and fair, if the lowering of the percentile by the State is accepted only to the extent of 10% and 5% qua which the State Government had duly informed the Dental Council of India, and the Dental Council of India on it turn recommended the same to the Central Government but the Central Government failed to take (64 of 64) [ CW-13776/2017] appropriate decision at the appropriate time and simply wrote a letter dated 29.09.2016 to the State Government to take an action 'as deemed fit'.
In view of the above discussion and taking into account the facts and circumstances of the case, all the writ petitions are partly allowed as under:-
(i) The students who have been granted admission by applying the relaxation to the extent of 10th percentile and 5th percentile shall not be disturbed and their admission stands regularized. The result of these students be declared forthwith.
(ii) All students who have been admitted after giving relaxation beyond 10% and additional 5% shall stand discharged from the BDS course with immediate effect.
(iii) The above arrangement shall be applicable only to the academic year 2016-2017 and will not be used as precedent for the following and further academic years.
(iv) The Central Government is directed for the future to take decision in view of proviso (ii) of Regulation 6 of the 5 th Amendment of Regulations, 2007 well on time to avoid harassment and confusion.
(NIRMALJIT KAUR), J.
NK