Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Bombay Presidency - Subsection Section 10(c) in The Bombay Electricity Duty Rules, 1962 (c)in any other case, at such place or places as the licensee may, with the previous approval of the Electrical Engineer to Government, determine.
