Section 16(1)(a) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(1)(a) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985

(a)being a registered owner, submits or allows to be submitted an incorrect or incomplete return under section 4 or fails to submit a return as required under that section; or

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State of Goa - Subsection

Section 16(1)(a) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985