Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47A] [Entire Act] State of Gujarat - Subsection Section 47A(3) in The Saurashtra University Act, 1965 (3)The procedure to be followed by the committee shall be such as may be prescribed by Statutes.)
