Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 118A in The Gujarat Industrial Relations Act, 1946 118A. Offences under section 104 cognizable. - [The offence under section 104 shall be cognizable.] [Section 118A was inserted by Bombay 43 of 1948, section 25]
