Bombay High Court
Ashish Khandelwal vs Iit Bombay on 31 January, 2019
Bench: S.C. Dharmadhikari, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2623 OF 2017
Ashish Khandelwal ....Petitioner
V/S
Iit Bombay ....Respondent
CORAM : S.C. DHARMADHIKARI & M. S. KARNIK, JJ DATE : 31st January, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 28/03/2019.
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