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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(1) in The Rajasthan Law And Judicial Department Manual, 1952

(1)The fee payable to counsel appointed by the Court of Session under rule 94 shall not exceed Rs. 16/- for each working day of hours or more and Rs. 8/- for less than 3 hours' work:Provided that no fee shall be paid for a hearing fixed for delivering judgment only.