Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 4 in The Delhi Common Effluent Treatment Plants Rules, 2001 4. Manner of apportionment of the CETP cost. - The apportionment of the CETP cost under clause (a) of sub-section (2) of section 6 shall be as under :-
