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Punjab-Haryana High Court

State Of Haryana And Another vs Darba Alias Darya And Others on 10 August, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                         R.F.A. No. 4196 of 2008 (O&M)

State of Haryana and another
                                               ....... Appellants
                  Versus


Darba alias Darya and others
                                               ...... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. Ashish. Gupta, Asstt. Advocate General, Haryana.

None for the land owners.

RAJESH BINDAL J.

In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 3926 of 2008 Haryana State and others Versus Lakhmi Chand the present appeal is dismissed.

(RAJESH BINDAL) 10.08.2010 JUDGE sarita