Punjab-Haryana High Court
State Of Haryana And Another vs Darba Alias Darya And Others on 10 August, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4196 of 2008 (O&M)
State of Haryana and another
....... Appellants
Versus
Darba alias Darya and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. Ashish. Gupta, Asstt. Advocate General, Haryana.
None for the land owners.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 3926 of 2008 Haryana State and others Versus Lakhmi Chand the present appeal is dismissed.
(RAJESH BINDAL) 10.08.2010 JUDGE sarita