Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(e) in The Gujarat Infrastructure Development Act, 1999 (e)"Government agency" means a Corporation or a body owned or controlled by the State Government or an authority established by or under any law and includes a local authority;
