Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(9) in The Competition Commission of India (Lesser Penalty) Regulations, 2009 (9)The decision of the Commission of granting or rejecting the application for lesser penalty shall be communicated to the applicant.
