Delhi High Court - Orders
Government Of National Capital ... vs Dr. Madhu Aggarwal And Ors on 23 January, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4090/2018
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI ..... Petitioner
Through Mr. B.K.V. Subramanyam and
Mr.Avinash Bhati, Advs.
versus
DR. MADHU AGGARWAL AND ORS. ..... RespondentS
Through Mr. Manish Verma Prabhat, Adv. for
R-1.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 23.01.2019 C.M. APPL.3343/2019 Issue notice. Mr. Manish Verma Prabhat, Adv. accepts notice. Reply be filed before the next date, particularly, on the aspect whether the respondents have worked for the period after attaining the age of 62 years, and, if so, for what period.
List on 12.03.2019.
VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 23, 2019 rc