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Delhi High Court - Orders

Government Of National Capital ... vs Dr. Madhu Aggarwal And Ors on 23 January, 2019

Author: Vipin Sanghi

Bench: Vipin Sanghi, A. K. Chawla

$~30
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 4090/2018
       GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
       DELHI                                 ..... Petitioner
                   Through Mr. B.K.V. Subramanyam and
                           Mr.Avinash Bhati, Advs.
                   versus

       DR. MADHU AGGARWAL AND ORS.          ..... RespondentS
                    Through Mr. Manish Verma Prabhat, Adv. for
                            R-1.

       CORAM:
       HON'BLE MR. JUSTICE VIPIN SANGHI
       HON'BLE MR. JUSTICE A. K. CHAWLA
                    ORDER

% 23.01.2019 C.M. APPL.3343/2019 Issue notice. Mr. Manish Verma Prabhat, Adv. accepts notice. Reply be filed before the next date, particularly, on the aspect whether the respondents have worked for the period after attaining the age of 62 years, and, if so, for what period.

List on 12.03.2019.

VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 23, 2019 rc