Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18 in The Orissa State Municipal Council's Union Rules, 1966 18. Audit. - The provisions of the Orissa Local Fund Audit Act, 1948, shall apply in regard to the audit of the funds of the Union.
