Supreme Court - Daily Orders
London Distillery (K) Limited vs M/S Superfil Engineering (I) Pvt. Ltd. on 13 November, 2019
ITEM NO.14 REGISTRAR COURT. 2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
Petition(s) for Arbitration (Civil) No(s). 8/2019
LONDON DISTILLERY (K) LIMITED Petitioner(s)
VERSUS
M/S SUPERFIL ENGINEERING (I) PVT. LTD. Respondent(s)
Date : 13-11-2019 This petition was called on for hearing today.
For Petitioner(s) Ms. Smitakshi Talukdar,Adv.
Mr Rahul Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Appearance: Ld. Counsel is present on behalf of the petitioner.
Four weeks’ time, as last chance is given to learned counsel for petitioner to comply with the terms of the order dated 8.7.2019 of this Court in respect of sole respondent.
List again on 21.1.2020.
SURINDER S. RATHI Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.11.14 16:57:58 IST Reason: