Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 127 in The M.P. Irrigation Rules, 1974 127. The copies of the final orders regarding determination of betterment contribution payable by the holders shall be placed for the public inspector with irrigation panchayat for a month
