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[Cites 0, Cited by 0] [Section 76C(3)] [Section 76C] [Entire Act]

State of Goa - Subsection

Section 76C(3)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)any cistern or other receptacle for water or any article or thing capable of collecting rain water during the monsoon season whether within or outside a building or (c) any land on which water accumulates or is likely to accumulate or (d) any premises or part of any premises occupied, or unoccupied or under construction, reconstruction or demolition which, in the opinion of the competent authority, is or is likely to become a breeding place of mosquitoes.