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State of West Bengal - Section

Section 106 in The West Bengal Factories Rules, 1958

106. [ Register of accidents and dangerous occurrence - The manager of every factory shall maintain a Register of all accidents and dangerous occurrences, which occur in the factory, as nearly as possible if Form 24. Such register shall be maintained up-to-date and kept available in the factory for examination by an Inspector at all times during working of the factory.] [Substituted by ibid.]