Rajasthan High Court - Jodhpur
Tara Chand Choudhary vs Oriental Insurance Co. Ltd. And Ors on 1 May, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 4505/1998 Tara Chand Choudhary
----Petitioner Versus Oriental Insurance Co. Ltd. And Ors.
----Respondents For Petitioner(s) : Mr. Sunil Bhandari Mr. Dinesh Choudhary For Respondent(s) : Mr. Jagdish Vyas JUSTICE DINESH MEHTA Order 01/05/2023 I.A. No.5011/2017:
1. The present application for substitution of the Legal Representatives of the deceased petitioner - Tara Chand Choudhary, who has passed away on 16.04.2017, is allowed.
2. The applicants - Legal Representatives, mentioned in para No.2 of the application are substituted in place of the deceased petitioner.
3. Amended cause title filed along with application is taken on record.
(DINESH MEHTA),J 4-Ramesh/-
(D.B. SAW/213/2013 has been filed in this matter. Please refer the same for further orders) (Downloaded on 01/05/2023 at 11:47:30 PM) Powered by TCPDF (www.tcpdf.org)