Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Madras Presidency - Section Section 1 in The Madras City Police Act, 1888 1. - Short title (1)This Act may be cited as The Madras City Police Act, 1888.Local extent(2)It extends to the whole of the City of Madras as defined in Section 3.
