Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Uttar Pradesh - Section

Section 31 in The U.P. Land Revenue Act, 1901

31. List of villages. -

The Collector shall prepare and maintain in the prescribed from a list of all villages and will show therein the prescribed manner, the areas -
(a)liable to fluvial action,
(b)having precarious cultivation, and
(c)the revenue whereof has either, wholly or in part been released, compounded, redeemed or assigned.
Such registers shall be revised every five years in accordance with the rules framed in that behalf.