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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(xi) in The Maharashtra Land Revenue (Assessment and Settlement of Land Revenue of Agricultural Lands) Rules, 1970

(xi)Wages - The Settlement Officer shall obtain the information about wages from the Tahsildar, and verify the information about wages current during the year of enquiry from personal observations. He shall compile the information in Form 11.