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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(7)The head of Personnel Department of TANGEDCO may issue orders from time to time directing the personnel rendering services relating to an Undertaking or Undertakings to be assigned to the services of another Transferee Undertaking, as the head of Personnel Department of TANGEDCO may, from lime to time, consider appropriate during the provisional period specified in sub-clause (1) of clause (9) of this Scheme'.