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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2)(b) in The Rajasthan Bar Council (First Constitution) Rules, 1961

(b)may place on his voting paper the figure "2" or the figures "2" and "3" or the figures "2, 3 and 4" so on, in the space opposite the names of the other candidates in the order of his preference.