Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(3) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(3)The committee shall be responsible for maintaining such weigh-bridge or measuring yard in proper conditions and for issuing free of cost of certificates of weighment and measurement as the case may be, in such forms as may be prescribed by its bye-laws.