Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(a) in Rajasthan River Basin and Water Resources Planning Act, 2015 (a)"aquifer" means an underground layer of water bearing permeable rock or unconsolidated materials (gravel, sand or silt) from which ground water can be extracted;
