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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2)(d) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(d)No candidate, seeking reservation for admission under the above categories be allowed to participate in the Counseling for admission unless he produced the Integrated Community Certificate, prescribed by the Govt., and issued by the Revenue Authorities in the Govt./{vide G.O.Ms.No. 58, Social Welfare (J) Department, dated 12-05-1997).