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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(4)(b) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(b)the Vishwavidyalaya to submit every proposal involving financial implications to the State Government for sanction;