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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Odisha - Subsection

Section 64(3) in The Orissa Urban Police Act, 2003

(3)The form and manner in which claims may be made under Subsection (2) and the procedure for dealing with such claims and all other matters connected therewith shall be such as may be prescribed.Chapter-IX Offences and Punishments