Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(v) in Code on Social Security, 2020

(v)provide that any expenditure referred to in clause (iii) shall be made by the Social Security Organisation after prior approval of the Central Government.