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[Cites 0, Cited by 0] [Section 13DD(2)] [Section 13DD] [Entire Act]

Union of India - Subsection

Section 13DD(2)(a) in The Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955

(a)the references to the Board and working journalists therein, wherever they occur, shall be construed respectively as references to the Tribunal and to non-journalist newspaper employees;