Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181] [Entire Act] State of Maharashtra - Subsection Section 181(f) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (f)to accord sanction and regulate the expenditure with the provisions made in the Budget for the Students' Council and the Student's Executive Union.
