Section 1(2) in Cantonments (House-Accommodation ) Act, 1923
(2)It extends to the whole of India [* * *] [The words "except Part B States" were omitted by Act 53 of 1950, s.2.] [* * *] [The brackets and words "(inclusive of British Baluchistan)" were rep. by the A.O. 1948. ] [* * *] [The words "except Aden" were rep. by the A.O. 1937.]
